Citation Codes Equivalent Citations citation codes Case Number O.S.A No. 69 of 1947. Attorney(S) Messrs. N.K Mohanarangam Pillai and M.V Gopalaratnam for Appt. Messrs. A. Seshachariar and K. Raghavan for Respt. Judges Rajamannar Offg. C.J Satyanarayana Rao, J. Acts S. 375(1) of the Indian Succession Act. See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account