Citation Codes Equivalent Citations citation codes Case Number Criminal Writ Petition No. 328 of 2002 Judges J.N Patel S.T Kharche, JJ. Acts s. 399 of the I.P.C read with ss. 4 and 25 of the Arms Act Indian Evidence Act, 1872 (in short the Evidence Act) See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account