Citation Codes Equivalent Citations citation codes Case Number Crl. WP No. 287 of 2000 (Bom LR) Attorney(S) R.M Ahirrao D.B Patel, A.P.P Judges R.M.S Khandeparkar P.S Brahme, JJ. Acts sections 457, 454, 224, 380, 427 and 110, Indian Penal Code Sections 457 and 380 of Indian Penal Code ARTICLE 21 CONSTITUTION OF INDIA SECTION 174 CRIMINAL PROCEDURE CODE section 54(1) of the Prisons Act, 4894 sub-clause (b) of clause (i) of Rule 24 section 304 of Indian Penal Code, section 54(1) of the Prisons Act SECTION 42 PRISONS ACT 10. Chapter XIV, Rule 14 provisions of Rule 12 Clause (iii) of Rule 25 Clause (ii) of Rule 12 Clause (b) of Rule 12 Rule 25 clause (vi) rules. Rule 27 Rule 25(iii) Rule 25(vi) See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account