Citation Codes Equivalent Citations citation codes Case Number Criminal Appeal No. 695 of 1993 Judges Vishnu Sahai R.G Vaidyanatha, JJ. Acts section 302 read with section 34 of the Indian Penal Code and section 135 of the Bombay Police Act section 302 read with 34 I.P.C and under section 506 read with section 34 I.P.C section 302 read with 34 I.P.C and under section 506 read with 34 I.P.C section 161 of the Code of Criminal Procedure section 302 read with section 34 I.P.C section 506 read with section 34 I.P.C section 302 read with section 34 section 302 read with 34 I.P.C section 506 read with 34 I.P.C See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account