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AMICUS AI
Citation Codes
Equivalent Citations
citation codes
Case Number
Judges
  • Vishnu Sahai
  • S.S Parkar, JJ.
Acts
  • section 147 I.P.C to 3 years R.I; and(iii) Under section 148 I.P.C,
  • section 326 I.P.C read with section 149 I.P.C
  • section 161 Cr. P.C Radhabai
  • section 302/149 I.P.C
  • section 161 Cr. P.C
  • section 149 I.P.C
  • section 302 I.P.C
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Judges
  • Vishnu Sahai
  • S.S Parkar, JJ.
Acts
  • section 147 I.P.C to 3 years R.I; and(iii) Under section 148 I.P.C,
  • section 326 I.P.C read with section 149 I.P.C
  • section 161 Cr. P.C Radhabai
  • section 302/149 I.P.C
  • section 161 Cr. P.C
  • section 149 I.P.C
  • section 302 I.P.C
See more information ...
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Janardhan Ragho Mhatre And Others v. The State Of Maharashtra .
(Jun 4, 1996)