Citation Codes Equivalent Citations citation codes Case Number Criminal Revision Application No. 42 of 1993 Judges A.A Halbe, J. Acts section 294 Indian Penal Code and section 7(1)(d) of the Protection of Civil Rights Act (P.C.R Act for short) sections 448, 294 of Indian Penal Code and section 70(1)(d) of P.C.R Act sections 448, 294 Indian Penal Code and 7(1)(d) of P.C.R Act. SECTION 1 PROBATION OF OFFENDERS ACT section 7(1)(d) of the Protection of Civil Rights Act SECTION 4 PROBATION OF OFFENDERS ACT section 294 Indian Penal Code and 7(1)(d) section 448 of Indian Penal Code, section 294 Indian Penal Code. section 448 Indian Penal Code provisions of section 7(1)(d) section 7(1)(d) of P.C.R Act. section 7(1)(d) See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account