Citation Codes Equivalent Citations citation codes Judges Mr. Justice D. N. Mehta Acts SECTION 3 IMPORTS AND EXPORTS CONTROL ACT 1947 12, clause 1202.10 and clause 1205.00 of the First Schedule of the Customs Tariff Act, 1975. Schedule II." Sub-section (3) of Section 3 of the Imports (Control) Order, 1955 Section 112 and Section 111(d) of the Customs Act, 1962. SECTION 2 CUSTOMS ACT 1962 SECTION 47 CUSTOMS ACT 1962 15. Section 3 of the Imports (Control) Order, 1955 SECTION 46 CUSTOMS ACT 1962 Section 47 read with Section 2(33) CUSTOMS TARIFF ACT 1975 See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account