Citation Codes Equivalent Citations citation codes Case Number Criminal Appeal No. 473 of 1976 Judges Kambli Parekh, JJ. Acts Sections 366 and 376 of the Indian Penal Code. Section 375 of the Indian Penal Code.19. Section 376 of the Indian Penal Code. Section 376 Indian Pena Code See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account