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Citation Codes
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citation codes
Case Number
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Acts
  • consideration.4. Sections 2 and 11 of the Indian Penal Code
  • s. 3(42) of the (Central) General Clauses Act, 1897,
  • Section 2 of the Interpretation Act, 1889 (52
  • Indian Companies Act (Act No. VII of 1913),
  • s. 3 of the (Central) General Clauses Act
  • s. 407 of the Calcutta Municipal Act,
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Judges
Acts
  • consideration.4. Sections 2 and 11 of the Indian Penal Code
  • s. 3(42) of the (Central) General Clauses Act, 1897,
  • Section 2 of the Interpretation Act, 1889 (52
  • Indian Companies Act (Act No. VII of 1913),
  • s. 3 of the (Central) General Clauses Act
  • s. 407 of the Calcutta Municipal Act,
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The State Of Maharashtra v. Messrs Syndicate Transport Company Private Ltd.
(Sep 26, 1963)