Citation Codes Equivalent Citations citation codes Case Number Miscellaneous First Appeal No. 135 of 1956, against the order passed by M.Z Hogan, First Additional District Judge, Akola, in Civil Suit No. 2-A of 1954 Judges Datar, J. See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account