Citation Codes Equivalent Citations citation codes Case Number Criminal Appeal No. 957 of 1952 (with Cr. Appeals Nos. 958 and 959 of 1952) Attorney(S) Shiva Prasad Sinha, with N.R Raghavachar and N.C.N Acharya, for accused No. 1. S.R Mirajkar, for accused No. 3. A.A Mandgi, for accused No. 4. M.P Amin, Advocate General, with K.A Somjee, for the State of Mysore. Judges Mr. M.C Chagla, C.J Mr. Dixit, J. Acts Evidence Act. Section 133 s. 30 of the Evidence Act See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account