Citation Codes Equivalent Citations citation codes Judges Mr. M. C. CHAGLA Acts provisions of Sections 27 and 32(2) of the Indian Evidence Act, Section 162 of the Code of Criminal Procedure Section 164 of the Code of Criminal Procedure, (2) Section 164 of the Code of Criminal Procedure Section 162 of the Code of Criminal Procedure, Sections 18 to 21 of the Indian Evidence Act. Section 167 of the Indian Evidence Act. Section 366 of the Indian Penal Code Section 109 read with Section 376 See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account