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Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • For the petitioner: Mr. A. Tulsi Raj Gokul
  • 2) Sri M. Rama Rao for respondent Nos. 1, 3, 4 and 5
  • 3) Mrs. D. Sangeetha Reddy, for respondent No. 2.
  • For the Respondents:
  • 1) The Public Prosecutor for Respondent No. 6
Judges
  • N.V Ramana
  • P. Durga Prasad, JJ.
Acts
  • Sections 114, 143, 147, 148, 448, 427 and 506(ii) read with Section 149 I.P.C.,
  • Code of Criminal Procedure deals with "Appeal(s)". Section 372
  • SECTION 8 HINDU SUCCESSION ACT
  • provisions of Sections 8 and 9 of the Hindu Succession Act,
  • Act 5 of 2009 amended Section 372 Cr.P.C.,
  • SECTION 9 HINDU SUCCESSION ACT
  • Section 372 (Act 5 of 2009)
  • Section 302 r/w 149 I.P.C.
  • Section 2(wa) of Cr.P.C.,
  • HINDU SUCCESSION ACT
  • Section 2(wa) Cr.P.C.,
  • Section 372 Cr.P.C.
  • Section 306 I.P.C.,
  • Section 376 I.P.C.
  • Section 148 I.P.C.
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • For the petitioner: Mr. A. Tulsi Raj Gokul
  • 2) Sri M. Rama Rao for respondent Nos. 1, 3, 4 and 5
  • 3) Mrs. D. Sangeetha Reddy, for respondent No. 2.
  • For the Respondents:
  • 1) The Public Prosecutor for Respondent No. 6
Judges
  • N.V Ramana
  • P. Durga Prasad, JJ.
Acts
  • Sections 114, 143, 147, 148, 448, 427 and 506(ii) read with Section 149 I.P.C.,
  • Code of Criminal Procedure deals with "Appeal(s)". Section 372
  • SECTION 8 HINDU SUCCESSION ACT
  • provisions of Sections 8 and 9 of the Hindu Succession Act,
  • Act 5 of 2009 amended Section 372 Cr.P.C.,
  • SECTION 9 HINDU SUCCESSION ACT
  • Section 372 (Act 5 of 2009)
  • Section 302 r/w 149 I.P.C.
  • Section 2(wa) of Cr.P.C.,
  • HINDU SUCCESSION ACT
  • Section 2(wa) Cr.P.C.,
  • Section 372 Cr.P.C.
  • Section 306 I.P.C.,
  • Section 376 I.P.C.
  • Section 148 I.P.C.
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