Citation Codes Equivalent Citations citation codes Case Number Crl. A. No. 578 of 2002 Attorney(S) For the Appellant: D. Madhav Rao, Advocate. For the Respondent: R1, Ghanshyam Das, Mandhani, M. Sudheer, Advocates, R2, Public Prosecutor. Judges T. Ch. Surya Rao, J. Acts Section 399 and the provisions of sub-sections (2), (3), (4) and (5) of Section 401 SECTION 138 NEGOTIABLE INSTRUMENTS ACT Sub-section (1) of section 401 of the Code Section 439(1), Criminal P.C (Section 401 Section 304 of the Indian Penal Code Section 335 of the Indian Penal Code. Section 354 of the Indian Penal Code Section 302 of the Indian Penal Code. SECTION 376 A PENAL CODE SECTION 354 A PENAL CODE See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account