Citation Codes Equivalent Citations citation codes Case Number Writ Petn. No. 6417 of 1985 Attorney(S) For the Appellant: K. G. Kannabiran, Advocate. For the Respondent: Addl. Advocate General. Judges Jeevan Reddy Sriramulu, JJ. Acts S. 432 of the Code of Criminal Procedure, 1973 (Central Act 2 of 1974) event.2. Section 432 of the Code of Criminal Procedure, 1973, Sections 120B, 121 to 130, 359 to 377 and 395 to 402, I.P.C Essential Commodities Act, Protection of Civil Rights Act, SECTION 7 A ESSENTIAL COMMODITIES ACT PROTECTION OF CIVIL RIGHTS ACT 1955 CRIMINAL PROCEDURE CODE Section 432 Criminal Procedure Amendment Act, 1978, Section 396, I.P.C Section 161, I.P.C, See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account