Citation Codes Equivalent Citations citation codes Case Number Civil Revn. Petn. No. 1162 of 1982 Attorney(S) For the Appellant: J. Jayaram Naidu, K. Somakonda Reddy, Advocates. Judges Rama Rao, J. Acts 19 and O. 23 R. 14 County Court Rules 1936) S. 14 of the Evidence Act See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account