Citation Codes Equivalent Citations citation codes Case Number Case Referred Nos. 22 and 67 of 1975 Attorney(S) For the Appellant: A.K. Srinivasan, A. Rama Krishna, Dasaratha Rami Reddy, K. Srinivas Rao, M.J. Swamy, P. Rama Rao, S.R. Ashok, Advocates. Judges Lakshmaiah Raghuvir Amareswari, JJ. Acts provisions of section 26 (1) and section 44 of the 1922 act. provisions of the indian partnership act, 1932. Section 4 s. 26 (1) of the 1922 act and s. 187 (1) of the 1961 act s. 26 (1) of the 1922 act and s. 187 (1) of 1961 act provisions of the 1961 act. Moreover, s. 2 (23) ss. 182 to 189 (both inclusive). Section 182 provisions of s. 187 (1) of the 1961 act provisions of 1922 act and 1961 act s. 26 (1) of the repealed act of 1922. s. 25 (4) and s. 26 (1) of the 1922 act, provisions of s. 187 (1) of 1961 act. s. 187 (1). Clause (a) of section 187 (2) provisions of s. 26 (1) of 1922 act section 188. Sub - sec. (2) of s. 187 act, 1961. (28) Sections 187, 188 section 184 (7) and s. 187 (2) (b) section 26 (2) of 1922 act. s. 187 (1) of the 1961 act. s. 26 (1) of the 1922 act, act. Sub - sec. (23) of s. 2 s. 26 of act of 1922 s. 187 (1) of 1961 act s. 25 (4) of 1922 act s. 26 (1) of 1922 act s. 170. Section 189 s. 187. Section 189 4). (43) Section 187 s. 4 of 1961 act, See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account