Citation Codes Equivalent Citations citation codes Case Number Civil Revision Petition No. 979 of 1971 Judges Chennakesav Reddy, J. Acts section 197 of the Criminal Procedure Code, section 92 of the Civil Procedure Code, section 375 of the Andhra Pradesh Municipalities Act and section 143 of the Gram Panchayats Act. SECTION 446 A COMPANIES ACT 1956 section 171 of the Indian Companies Act, 1913, section 171 of the Indian Companies Act SECTION 446 COMPANIES ACT 1956 ORDER 1 RULE 10 CIVIL PROCEDURE CODE See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account