Citation Codes Equivalent Citations citation codes Case Number A.A.O (First Appeal) No. 168/1 of 1954-1955, against order of Court of First Judge, City Civil Court, Hyderabad Attorney(S) For the Appellant: N.N. Ayyangar, Advocates Judges Manohar Pershad Mohd. Ahmed Ansari, JJ. See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account