Citation Codes Equivalent Citations citation codes Case Number Civil Revn. Petn. No. 1250 of 1954 Judges Chandra Reddy, J. Acts Section 375 of the CPC the predecessor of O. 23 R. 3 of the present Code OATHS ACT See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account