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AMICUS AI
Citation Codes
Equivalent Citations
citation codes
Judges
  • Hon’ble Mr. Justice Syed Nazim Husain Zaidi
Acts
  • sections 363, 366, I.P.C. and section 3(1) (XII) SC/ST Act, Police Station
  • section 161 Cr.P.C.
  • section 164 Cr.P.C.
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Judges
  • Hon’ble Mr. Justice Syed Nazim Husain Zaidi
Acts
  • sections 363, 366, I.P.C. and section 3(1) (XII) SC/ST Act, Police Station
  • section 161 Cr.P.C.
  • section 164 Cr.P.C.
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Ram Din v. State Of U.P.
(Jul 15, 2010)