Translate
Text Highlighter

Bookmark

PDF

Share

Report a problem
AMICUS AI
Citation Codes
Equivalent Citations
citation codes
Judges
Are you a practicing lawyer?
Enhance your digital presence and reach by creating a Casemine profile.
Upload pleading to use the new AI search
Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Judges

    Deo Narayan Singh v. State Of U.P. & Others

    Petitioner Counsel :- Purushottam Maurya Respondent Counsel :- C.S.C.,S.K. Shukla Hon'ble V.K. Shukla J.

    Correction appliction is allowed. Necessary correction has been made in the order dated 19.1.2010. In the 2nd line of paragraph no. 3 and 4 of the order dated 19.1.2010 "Branch Koroan" be read as "Branch Devghat". Order Date :- 4.2.2010 T.S.

    Use AI to get other relevant cases.

    Comments

    Deo Narayan Singh v. State Of U.P. & Others
    (Feb 4, 2010)