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    Vijay Pratap Singh v. State Of U.P. & Others

    Petitioner Counsel :- Suresh Chandra Verma,Deepak Gaur Respondent Counsel :- C.S.C.

    Hon'ble V.K. Shukla J.

    There are illness slip of Sri S.C. Verma Advocate and Sri Deepak Gaur Advocate. The case is passed over today. List in the next cause list. Order Date :- 12.1.2010 Dhruv

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    Vijay Pratap Singh v. State Of U.P. & Others
    (Jan 12, 2010)