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AMICUS AI
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • Pankaj Bharti
Judges
  • Imtiyaz Murtaza
  • A.K Roopanwal, JJ.
Acts
  • Section 376 read with Section 109 I.P.C
  • Section 376 I.P.C
  • Section 506 I.P.C
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • Pankaj Bharti
Judges
  • Imtiyaz Murtaza
  • A.K Roopanwal, JJ.
Acts
  • Section 376 read with Section 109 I.P.C
  • Section 376 I.P.C
  • Section 506 I.P.C
See more information ...
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Naushad v. State Of Uttar Pradesh
(Mar 16, 2007)