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Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • Devendra Dahma
Judges
  • Shiv Charan, J.
Acts
  • Code of Criminal Procedure, 1973 section 156(3) Application under section 156(3) Application under section 156(3)
  • Criminal Procedure Code, 1973 sections 156(3), 156(2), 156(1), 190 and 202
  • subsection (1) of section 202 Cr.P.C Police
  • subsection (1) of section 156 Cr.P.C
  • sub-sec. (3) of section 156 Cr.P.C11.
  • sub-sec. (1) of section 202 Cr.P.C
  • sub-section (1) of section 202
  • section 156 Cr.P.C156. Police
  • sections 200 and 202 Cr.P.C
  • provision of section 156(1)
  • section 2(d) of the Code
  • section 173 of the Code.
  • section 156(3) Cr.P.C
  • section 202(1) Cr.P.C
  • section 2(c):2(c)
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • Devendra Dahma
Judges
  • Shiv Charan, J.
Acts
  • Code of Criminal Procedure, 1973 section 156(3) Application under section 156(3) Application under section 156(3)
  • Criminal Procedure Code, 1973 sections 156(3), 156(2), 156(1), 190 and 202
  • subsection (1) of section 202 Cr.P.C Police
  • subsection (1) of section 156 Cr.P.C
  • sub-sec. (3) of section 156 Cr.P.C11.
  • sub-sec. (1) of section 202 Cr.P.C
  • sub-section (1) of section 202
  • section 156 Cr.P.C156. Police
  • sections 200 and 202 Cr.P.C
  • provision of section 156(1)
  • section 2(d) of the Code
  • section 173 of the Code.
  • section 156(3) Cr.P.C
  • section 202(1) Cr.P.C
  • section 2(c):2(c)
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Chandrika Singh v. State Of U.P And Ors.
(Apr 16, 2007)