Citation Codes Equivalent Citations citation codes Case Number Criminal Misc. W.P No. 4861 of 2000 Attorney(S) V.S.Mishra S.P.Shukla S.K.Shukla Ramendra Asthana R.K.Pandey Prem Prakash Abhishek Singh Gour Judges Dr. B.S Chauhan Sushil Harkauli Amar Saran, JJ. Acts Sections 154 and 156 of the Code of Criminal Procedure (hereinafter investigation.36. Section 157(1) of the Code of Criminal Procedure provisions of Maharashtra Co-operative Societies Act, 1960, ARTICLE 141 CONSTITUTION OF INDIA S. 498-A, I.P.C, or the Dowry Prohibition Act.112. CODE OF CRIMINAL PROCEDURE AMENDMENT ACT 2005 Section 41 of the Code of Criminal Procedure PREVENTION OF CORRUPTION ACT S. 630 of the Companies Act, 1956. PREVENTION OF CORRUPTION ACT Section 154(1) of the Code S. 9 of Act No. 16 of 1976, S. 27 of the Evidence Act Section 438 of the Code. Section 173 of the Code sub-section (3) of S. 437, Abolition) Act, 1954. Section 438, Cr. P.C Section 41 Cr. P.C See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account