Citation Codes Equivalent Citations citation codes Case Number Criminal Misc. Application No. 6152 of 2006 Judges Vinod Prasad, J. Acts Sections 154, 155, 157 and 189(c) of the present Code of 1973 (Act 2 of 1974). Section 139 of the Code of Criminal Procedure of 1861 (Act 25 of 1861) Sections 147, 148, 323, 452, 504 and 506 I.P.C and SC/ST Act. Sections 323, 504, 506, 441, 120-B, 427, 327, 341, 342, I.P.C Section 112 of the Code of 1872 (Act 10 of 1872) provision of Section 2(d) and 156(3), Cr. P.C SECTION 4 CRIMINAL PROCEDURE CODE Section 156(3) Cr. P.C (hereinafter referred Section 190(1)(a). Criminal Procedure Code, Section 190(b), Cr. P.C Separate procedure provisions of Section 156(1) of the Code Sections 323, 324, 325, 452, 504, 506 I.P.C Section 161 of the Indian Penal Code, Sub-section (1) of Section 156, Cr. P.C Section 491, Criminal Procedure Code, Sections 376/511/354/323/504/506 IPC Section 4(h), Cr. P.C of 1898 (old Code) Section 154(3) or 156(3) of the Code. Section 157(1), Cr. P.C of the Code Section 41(1)(a) and (g) of the Code Sections 2(d) and 190(1)(a), Cr. P.C Section 41(1)(a) or (g) of the Code Section 307, 324, 506, 120-B I.P.C Section 156(1)(Emphasis mine)47. provisions of Section 156(31) sub-section (3) of Section 154 sub-section (3) of Section 156, Section 156(3) Cr. P.CCriminal Section 157(1) & (2) of the Code Section 4(1)(h), Criminal P.C Section 156 of the Code.52. Section 157(1) and (2), Cr. P.C Section 156(1) of the Code Section 157(2) of the Code Section 154(1) of the Code, Section 156(3) of the Code Section 4/5 Explosive Act, Section 4(h), Criminal P.C Section 2(d) of the Code. Section 2(c) of the Code) Section 2(o) of the Code) Section 190, Clause 1(c). Section 190(1), Criminal Section 156(3), Cr. P.C51. POLICE ACT 1861 Section 41 of the Code Section 156(3), Cr. P.C Section 156(1), Cr. P.C Section 190(a), Cr. P.C Section 154(1), Cr. P.C SECTION 25 ARMS ACT Section 2(d), Cr. P.C Section 190. Cr. P.C Section 173, Cr. P.C Section 482, Cr. P.C, Section 200 Cr. P.C Section 151 Cr. P.C Section 2(r), Cr. P.C Section 307 I.P.C, Section 2(d) See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account