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AMICUS AI
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • Ashok Trivedi
Judges
  • V.K Chaturvedi, J.
Acts
  • Section 361 of the Indian Penal Code.
  • Section 313 Cr.P.C.
  • Section 161 Cr.P.C.
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • Ashok Trivedi
Judges
  • V.K Chaturvedi, J.
Acts
  • Section 361 of the Indian Penal Code.
  • Section 313 Cr.P.C.
  • Section 161 Cr.P.C.
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Rajesh Kumar v. State Of U.P .
(Dec 21, 2004)