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AMICUS AI
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • T.C.Sharma
Judges
  • Vishnu Sahai
  • Umeshwar Pandey, JJ.
Acts
  • Sections 302, I.P.C and 376, I.P.C
  • Sections 376/511/302, I.P.C
  • Sections 82/83, Cr. P.C
  • Section 366(1), Cr. P.C
  • Section 161. Cr. P.C
  • Section 313, Cr. P.C
  • Section 302, I.P.C
  • Section 376, I.P.C
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • T.C.Sharma
Judges
  • Vishnu Sahai
  • Umeshwar Pandey, JJ.
Acts
  • Sections 302, I.P.C and 376, I.P.C
  • Sections 376/511/302, I.P.C
  • Sections 82/83, Cr. P.C
  • Section 366(1), Cr. P.C
  • Section 161. Cr. P.C
  • Section 313, Cr. P.C
  • Section 302, I.P.C
  • Section 376, I.P.C
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Munesh (In Jail) v. State Of U.P .
(Oct 16, 2003)