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AMICUS AI
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • V.N.Vishwakarma
  • Shree Prakash Singh
  • R.K.Jain
  • R.K.Asthana
  • A.K.Banerjee
Judges
  • S.R Singh
  • R.K Dash, JJ.
Acts
  • Sections 302/384/342/323/201/504/506, I.P.C read with Section 3 of the Schedule Castes and Scheduled Tribes (Prevention of Atrocities) Act
  • SECTION 106 EVIDENCE ACT
  • Sections 363/366, I.P.C
  • Section 156(3) Cr. P.C
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • V.N.Vishwakarma
  • Shree Prakash Singh
  • R.K.Jain
  • R.K.Asthana
  • A.K.Banerjee
Judges
  • S.R Singh
  • R.K Dash, JJ.
Acts
  • Sections 302/384/342/323/201/504/506, I.P.C read with Section 3 of the Schedule Castes and Scheduled Tribes (Prevention of Atrocities) Act
  • SECTION 106 EVIDENCE ACT
  • Sections 363/366, I.P.C
  • Section 156(3) Cr. P.C
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Siddhu And Others v. State Of U.P And Others
(Jul 19, 2002)