Citation Codes Equivalent Citations citation codes Case Number Cri. Misc. Writ Petn. No. 4861 of 2000 Attorney(S) S.K.Shukla R.K.Pandey Judges M. Katju Onkareshwar Bhatt, JJ. Acts Sections 323, 504, 506, I.P.C read with Section 3(1)(10) of SC/ST Act, P.S Khuthan, District Jaunpur.2. Article 21 of the Constitution as well as Section 157(1) Cr. P.C No doubt Section 157(1), Cr. P.C ARTICLE 21 CONSTITUTION OF INDIA Section 157(1), Cr. P.C states:157. Procedure ARTICLE 141 CONSTITUTION OF INDIA See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account