Citation Codes Equivalent Citations citation codes Case Number Criminal Appeal No. 2185 of 1990 Attorney(S) Shashank Shekhar S.P.K.Tripathi Ravendra Rai Judges S.K Phaujdar N.S Gupta, JJ. Acts SECTION 27 EVIDENCE ACT Section 302 and 376, I.P.C Section 367/302, I.P.C Section 313, Cr. P.C Section 376, I.P.C See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account