Citation Codes Equivalent Citations citation codes Case Number Cr. Misc. W.P No. 387 of 1996 Attorney(S) G.C.Saxena Ajay Rajendra Judges G.P Mathur D.C Srivastava, JJ. Acts ARTICLE 226 CONSTITUTION OF INDIA Section 21 of U. P. General Clauses Act Section 156(1) Cr. P. C. Section 482, Cr. P.C. Uttar Pradesh Act Section 4(42-B), See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account