Citation Codes Equivalent Citations citation codes Case Number Cr. Misc. Case No. 1721 of 1980 connected with Cr. Misc. Case No. 1723 of 1980 Judges Satish Chandra, C.J K.N Seth, J. Acts section 3(1) of the Suppression of Immoral Traffic in Women and Girls Act 1956 (Allahabad) 266). Sections 277 and 278 of the Income Tax Act PREVENTION OF FOOD ADULTERATION ACT Sections 277 and 278 of the Income Tax Act, 1961 Sections 277 and 278 of the Income Tax Act Section 277/278 of the Income Tax Act. Section 277 as well as Section 278 SECTION 277 INCOME TAX ACT Indian Companies Act Finance Act 1964 See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account