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AMICUS AI
Citation Codes
Equivalent Citations
citation codes
Case Number
Judges
  • H.N Seth
  • G.D Srivastava, JJ.
Acts
  • Criminal procedure Code is Section 367, Sub-section (1),
  • Section 53(1) of the Code of Criminal Procedure, 1973.
  • Sections 394 and 302 of the Indian Penal Code
  • Section 394 and 302 of the Indian Penal Code
  • SECTION 482 CRIMINAL PROCEDURE CODE
  • section 302 of the Indian Penal Code.21.
  • Section 319 of the Indian Penal Code.
  • Section 302 of the Indian Penal Code
  • Section 394 of the Indian Penal Code
  • Bombay Prohibition Act referred
  • HINDU MARRIAGE ACT 1955
  • Bombay Prohibition Act.
  • Section 488 Cr. P.C
  • Section 151 C.P.C
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Judges
  • H.N Seth
  • G.D Srivastava, JJ.
Acts
  • Criminal procedure Code is Section 367, Sub-section (1),
  • Section 53(1) of the Code of Criminal Procedure, 1973.
  • Sections 394 and 302 of the Indian Penal Code
  • Section 394 and 302 of the Indian Penal Code
  • SECTION 482 CRIMINAL PROCEDURE CODE
  • section 302 of the Indian Penal Code.21.
  • Section 319 of the Indian Penal Code.
  • Section 302 of the Indian Penal Code
  • Section 394 of the Indian Penal Code
  • Bombay Prohibition Act referred
  • HINDU MARRIAGE ACT 1955
  • Bombay Prohibition Act.
  • Section 488 Cr. P.C
  • Section 151 C.P.C
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Jamshed Alias Dalli (In Jail) v. State Of U.P .
(Jan 9, 1976)