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AMICUS AI
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
Judges
Acts
  • Sections 493, 496 and 417 of the Indian Penal Code.
  • purpose.43. Illustration (b) of Section 223
  • provisions of Section 193 of the Code,
  • Sections 221 and 222 of the Code
  • Sections 493, 376 and 417 I.P.C
  • SECTION 33 EVIDENCE ACT
  • Sections 493 and 496 I.P.C
  • Sections 493 and 376 I.P.C
  • Sections 376 and 417 I.P.C
  • charge.45. Section 234(1)
  • three.46. Section 235(1)
  • section 417 I.P.C
  • Section 493 I.P.C
  • Section 376, I.P.C
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
Judges
Acts
  • Sections 493, 496 and 417 of the Indian Penal Code.
  • purpose.43. Illustration (b) of Section 223
  • provisions of Section 193 of the Code,
  • Sections 221 and 222 of the Code
  • Sections 493, 376 and 417 I.P.C
  • SECTION 33 EVIDENCE ACT
  • Sections 493 and 496 I.P.C
  • Sections 493 and 376 I.P.C
  • Sections 376 and 417 I.P.C
  • charge.45. Section 234(1)
  • three.46. Section 235(1)
  • section 417 I.P.C
  • Section 493 I.P.C
  • Section 376, I.P.C
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