Citation Codes Equivalent Citations citation codes Case Number The reference to the Full Bench arose out of F.A.F.O No. 290 of 1944 from an order of, J.K Dar, Civil and Sessions Judge of Cawnpore dated 14th of August, 1944. The points which were argued appear in the judgment. Attorney(S) M. Raina and, J.N Chatterji, for the applicants. A.P Pandey and K.N Agarwala for the Opposite-parties. Judges Dayal Harish Chandra Sapru, JJ. Acts section 114 or the rules contained in Order XLVII of the Code of Civil Procedure. Sub-rule (2) of rule 1 of Order XLVII Code of Civil Procedure and the specific provisions contained in, section 114 and Order XLVIII section 114 read with Order 47, rule 1 of the Code of Civil Procedure. Order 47, rule 1 provisions of the Code of Civil Procedure of the year 1882 (Act XIV of 1862) provisions of rule 2,(b) in contravention of the provisions of rule 4, section 107 read with Order 41 of the Code of Civil Procedure. section 623 of the earlier Code of Civil Procedure, Act XIV Order 47, rule 1 with Order 41, rule 27. Order 47, rule 1(1) ORDER 47 RULE 1 CIVIL PROCEDURE CODE section 568 (which corresponds with Order 41, rule 27 provisions of the Code such as section 545 section 100 of the Code of Civil Procedure Order 41, rule 27, Code of Civil Procedure. sub-section (2) of section 107 of the Code ORDER 41 RULE 27 CIVIL PROCEDURE CODE ORDER 47 RULE 2 CIVIL PROCEDURE CODE sub-rule (2) of rule 13 of Order XLI 47, rule 1, sub-rule (2) applications SECTION 114 CIVIL PROCEDURE CODE SECTION 10 CIVIL PROCEDURE CODE section 623 of the Code of 1882 section 376 of the Code of 1859. clause (a), (b) or (c) of section 114 provisions of Order 47, rule 2, Sub-rule (2) of rule 1 sub-rule (1) of rule 7 rule 13 of Order IX, Order 41, rule 13(2) section 114. Rule 1 Order 47, rule 1(2) Order 41, rule 25 Order 47, rule 1, Order 41, rule 5 Order 47, rule 2, 41, rule 27 sub-rule (1) See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account