Citation Codes Equivalent Citations citation codes Case Number Criminal Appeal No. 220 and Cri. Ref. No. 27 of 1947 Judges Sankar Saran Raghubar Dayal, JJ. Acts India, 4th Edition, p. 218: Clauses 5 and 6 (Section 100, I.P.C.) Sections 364, 365, 366, 366-A, 367. 368 and 369 SECTION 100 PENAL CODE Sections 148 and 323, I.P.C. SECTION 302 PENAL CODE SECTION 300 PENAL CODE SECTION 97 PENAL CODE SECTION 96 PENAL CODE Section 302, I.P.C. 34. Section 323, I.P.C. 37. Section 147, I.P.C. 38. Section 99, I.P.C. 20. Section 362, I.P.C. Section 352, I.P.C. Section 100, I.P.C., Section 300, I.P.C. Section 302, I.P.C. Section 148, I.P.C., Section 323, I.P.C. Section 147, I.P.C., Section 99, I.P.C., Section 40, I.P.C. Section 97, I.P.C. See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account