Tripura act 004 of 2022 : The Tripura Police (Second Amendment) Act, 2022

Department
  • Department of Director General of Police

No.741 Registered No. N. E. 930.

TRIPURA GAZETTE

Published by Authority

EXTRAORDINARY ISSUE

Agartala, Tuesday, April 19, 2022 A. D., Chaitra 29, 1944 S. E. PART--III-- Acts of Tripura Legislature.

GOVERNMENT OF TRIPURA

LAW DEPARTMENT

SECRETARIAT : AGARTALA

NO.F.8(4)-Law/Leg-I/2022 Date, Agartala, the 19th April, 2022.

NOTIFICATION

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The Tripura Act No. 4 of 2022

ACT,

AN

ACT

2022

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Printed at the Tripura Government Press, Agartala.

Sd/-

(SOPAN CHAUDHURI)

Deputy Secretary, Law Government of Tripura