No. F.DI/TIDA/4(3 1 )/2~19/Part-11/ lfo
1
SbS -~ 0
Government of Tnpura ()
Department of Industries & Commerce
Khejurbagan , Agartala
Dated, Agartala the \ G,- L 0 - 2019
NOTIFICATION
In exercise of the powers conferred by sub-section 1 of section 7 of the Tripura
Industries (Facilitation) Act, 2018 (Act No.5 of 2019), the Government hereby
constitutes the State Level Single Window Clearance Committee with the following
members:
(i) Chief Secretary Chairman
(ii) Secretary-in-Charge, Forest Member
(iii) Secretary-in-Charge, Home Member
(iv) Secretary-in-Charge, Science, Technology & Member
Environment
(v) Secretary-in-Charge, Power Member
(vi) Secretary-in-Charge, Finance Member
(vii) Secretary-in-Charge, PWD Member
(viii) Secretary-in-Charge, Revenue Member
(ix) Secretary-in-Charge, Law Member
(x) Secretary-in -Charge, Rural Development Member
(Panchayats)
(xi) Secretary-in-Charge, Health & Family Welfare Member
(xii) Secretary-in-Charge, Urban Development Member
(xiii) Secretary-in-Charge, Labour Member
(xiv) Secretary-in-Charge, Food Civil Supplies & Member
Consumer Affairs
(xv) Secretary-in-Charge, Co-operation Member
(xvi) Any other members, as and when required . Special Invitee
(xvii) Secretary-in-Charge, Industries & Commerce Member
Secretary
2] This notification shall come into force from the date of its publication in the
Official Gazette.
To
(BY ORDER AND IN THE NAME OF THE GOVERNOR OF TRIPURA) ~
(S . R. Kj~~,{U11J
Principal Secretary,
Industries & Commerce
Government of Tripura
1. The Principal Secretary to Hon 'ble Chief Minister, Tripura for kind
information.
2. The P.S. to Chief Secretary, Tripura for kind information
3 . The Secretary-in-Charge : Power /Forest Department/Finance/Industries/
PWD/ Home (Fire Service)jRevenuejLawjRural Development (Panchayats)/
Food Civil Supplies & Consumer Affairs j Health and Family Welfare/ Urban
Development/ Labour j Co-operation/ Science, Technology & Environment
Page I of2
No. F.DI/TIDA/4(31)/2019/Part—II/ ((0,505 .&g
Government of Tripura
Department of Industries 81: Commerce
Khejurbagan, Agartala
Dated, Agartala the 19’- to ‘2019
NOTIFICATION
In exercise of the powers conferred by sub-section 1 of section 7 of the Tripura
Industries (Facilitation) Act, 2018 (Act No.5 of 2019), the Government hereby
constitutes the State Level Single Window Clearance Committee with the following
members:
(i) Chief Secretary Chairman
(ii) Secretary-in-Charge, Forest Member
(iii) Secretary-in-Charge, Home Member
(iv) Secretary-in-Charge, Science, Technology 85 Member
Environment
(v) Secretary-in-Charge, Power Member
(vi) Secretary—in-Charge, Finance Member
(vii) Secretary-in-Charge, PWD Member
(viii) Secretary-in—Charge, Revenue Member
(ix) Secretary-in-Charge, Law Member
(x) Secretary-in-Charge, Rural Development Member
(Panchayats)
(xi) Secretary—in-Charge, Health &, Family Welfare Member
(xii) Secretary-in-Charge, Urban Development Member
(xiii) Secretary-in-Charge, Labour Member
(xiv) Secretary-in—Charge, Food Civil Supplies 81, Member
Consumer Affairs
(xv) Secretary—in—Charge, Co-operation Member
(xvi) Any other members, as and when required. Special Invitee
(xvii) Secretary-in—Charge, Industries 85 Commerce Member
Secretary
2] This notification shall come into force from the date of its publication in the
Official Gazette.
(BY ORDER AND IN THE NAME OF THE GOVERNOR OF TRIPURA)1"’\)A
(s. R. Ku/m #1013
Principal Secretary,
Industries 81, Commerce
Government of Tripura
To .
1. The Principal Secretary to Hon’ble Chief Minister, Tripura for kind
information.
2. The PS. to Chief Secretary, Tripura for kind information
3. The Secretary-in—Charge : Power /Forest Department /Finance / Industries /
PWD/ Home (Fire Service) / Revenue/ Law/ Rural Development (Panchayats)/
Food Civil Supplies 81, Consumer Affairs / Health and Family Welfare / Urban
Development / Labour/ Co—operation/ Science, Technology 85 Environment
Page 1 of2
4. The Director, Industries & Commerce , Govt. of Tripura
5. Managing Director , TIDC Ltd
6 . The DM & Collector, West Tripura/Khowai/Sepahijala/Gomati/South
Tripura/Dhalai/Unokoti/North Tripura
7. The General Manager, DIC West Tripura/Khowai/Sepahijala/Gomati /South
Tripura/Dhalai/Unokoti/ North Tripura
8 . All concerned.
9 . The Manager, Tripura Government Press for publication in the extra ordinary
issue of the Gazette
Page 2 of2
S“?
©OO
The Director, Industries 85 Commerce, Govt. of Tripura
Managing Director, TIDC Ltd
.The DM & Collector, West Tripura/Khowai/Sepahijala/Gomati/ South
Tripura/ Dhalai / Unokoti / North Tripura
. The General Manager, DIC West Tripura/Khowai/Sepahijala/Gomati / South
Tripura/ Dhalai / Unokoti / North Tripura
. All concerned.
. The Manager, Tripura Government Press for publication in the extra ordinary
issue of the Gazette
Page 2 of2
No. F.DI/TIDA/4(31)/2019/Part-II/ lb ~ g \-
Government of Tripura /
Department of Industries & Commerce
Khejurbagan, Agartala
Dated, Agartala the 1{.,-j C)- 2019
NOTIFICATION
In exercise of the powers conferred by sub-section 1 of Section 4 of the Tripura
Industries (Facilitation) Act, 2018 (Act No.5 of 2019), the Government hereby constitutes
the High Level Single Window Clearance Committee with the following members:
(i) Chief Minister Chairman
(ii) Chief Secretary Member
(iii) Secretary-in-Charge, Forest Member
(iv) Secretary-in-Charge, Home Member
(v) Secretary-in-Charge, Science, Technology & Member
Environment
(vi) Secretary-in-Charge, Power Member
(vii) Secretary-in-Charge, Finance Member
(viii) Secretary-in-Charge, PWD Member
(ix) Secretary-in-Charge, Revenue Member
(x) Secretary-in-Charge, Law ' Member
(xi) Secretary-in-Charge, Rural Development Member
(Panchayats)
(xii) Secretary-in-Charge, Health & Family Welfare Member
(xiii) Secretary-in-Charge, Urban Development Member
(xiv) Secretary-in-Charge, Labour Member
(xv) Secretary-in-Charge, Food Civil Supplies & Member
Consumer Affairs
(xvi) Secretary-in-Charge, Co-operation Member
(xvii) Any other members, as and when required. Special Invitee
(xviii) Secretary-in-Charge, Industries & Commerce Member
Secretary
2] This notification shall come into force from the date of its publication m the
Official Gazette.
To
(BY ORDER AND IN THE NAME OF THE GOVERNOR OF TRIPURAL
~~~~~ t
(S. R. Kumar)
Principal Secretary,
Industries & Commerce
Government of Tripura
1. The Principal Secretary to Honble Chief Minister, Tripura for kind
information.
2 . The P.S. to Chief Secretary, Tripura for kind information
3. The Secretary-in-Charge : Power /Forest Department/Finance/Industries/
PWD/ Home (Fire Service)/RevenuejLawjRural Development (Panchayats)/
Food Civil Supplies & Consumer Affairs / Health and Family Welfare/ Urban
Development/ Labour/ Co-operation/ Science, Technology & Environment
Page I of2
No. F.DI/TIDA/4(31)/2019/Part-II/ I‘D/”(gl—
Government of Tripura
Department of Industries 81, Commerce
Khejurbagan, Agartala
Sui
Dated, Agartala the I-(:2- I Q —- 2019
NOTIFICATION
In exercise of the powers conferred by sub-section 1 of Section 4 of the Tripura
Industries (Facilitation) Act, 2018 (Act No.5 of 2019), the Government hereby constitutes
the High Level Single Window Clearance Committee with the following members:
2]
(i)
(ii)
(iii)
(M
(V)
(vi)
(vii)
(viii)
(ix}
(x)
(xi)
(xii)
(xiii)
(xiv)
(XV)
(xvi)
(xvii)
Chief Minister
Chief Secretary
Secretary—in—Charge, Forest
Secretary—in-Charge, Home
Secretary—in-Charge, Science, Technology 85
Environment
Secretary—in—Charge, Power
Secretary-in-Charge, Finance
Secretary-in-Charge, PWD
Secretary-in-Charge, Revenue
Secretary-in—Charge, Law
Secretary-in-Charge, Rural Development
(Panchayats)
Secretary-in—Charge, Health 81, Family Welfare
Secretary-in-Charge, Urban Development
Secretary—in—Charge, Labour
Secretary—in—Charge, Food Civil Supplies 81,
Consumer Affairs
Secretary—in—Charge, Co-operation
Any other members, as and when required.
(xviii) Secretary—in-Charge, Industries 85 Commerce
Chairman
Member
Member
Member
Member
Member
Member
Member
Member
Member
Member
Member
Member
Member
Member
Member
Special Invitee
Member
Secretary
This notification shall come into force from the date of its publication in the
Official Gazette.
To
(BY ORDER AND IN THE NAME OF THE GOVERNOR OF TRIPURA
1. The Principal Secretary to Hon’ble Chief Minister,
information.
2. The P.S. to Chief Secretary, Tripura for kind information
3. The Secretary—in—Charge
)
ice
I61",
(S. R. Kum 1')
Principal Secretary,
Industries 85 Commerce
Government ofTri ura
Tripura for kind
Power / Forest Department / Finance / Indu stries /
PWD/ Home (Fire Service) /Revenue/Law/Rural Development (Panchayats)/
Food Civil Supplies 81, Consumer Affairs / Health and Family Welfare/ Urban
Development / Labour/ Co-operation/ Science, Technology 86 Environment
Page 1 of2
I
4. The Director, Industries & Commerce , Govt. ofTripura
5. Managing Director, TIDC Ltd
6. The DM & Collector, West Tripura/Khowai/Sepahijala/Gomati/South
Tripura/Dhalai/Unokoti/North Tripura
7. The General Manager, DIC West TripurajKhowaijSepahijalajGomati /South
Tripura/Dhalai/Unokoti/ North Tripura
8. All concerned.
9 . The Manager, Tripura Government Press for publication in the extra ordinary
issue of the Gazette
Page I of2
S”
0.00
The Director, Industries 81, Commerce, Govt. of Tripura
Managing Director, TIDC Ltd
.The DM & Collector, West Tripura/Khowai/Sepahijala/Gomati/South
Tripura/ Dhalai/ Unokoti/ North Tripura
. The General Manager, DIC West Tripura/Khowai/Sepahijala/Gomati / South
T ripura / Dhalai / Unokoti / North Tripura
All concerned.
. The Manager, Tripura Government Press for publication in the extra ordinary
issue of the Gazette
Page 1 of 2
No. F.DI/TIDA/ 4(31) /2019/ Part-II / l(:, 5~~-5~
Government of Tripura /
Department of Industries & Commerce
Khejurbagan, Agartala
Dated, Agartala the 16- l :o-2019
NOTIFICATION
In exercise of the powers conferred by sub-section 1 of section 10 of the Tripura
Industries (Facilitation) Act, 2018 (Act No.5 of 2019), the Government hereby
constitutes the District Level Single Window Clearance Committee with the following
members:
(i) The District Magistrate & Collector
(ii) Municipal Commissioner/CEO/E.O. of ULB of District
HQ
(iii) District Forest Officer
(iv) Inspector of Factories & Boiler
(v) Jr. Scientist/ Jr. Env. Engineer, Tripura State
Pollution Control Board
(vi) AGM, TSECL
(vii) District Panchayat Officer
(viii) District Fire Officer
(ix) Superintendent of Taxes
(x) Chief Labour Officer I Labour Officer
(xi) Any other members, as and when required.
(xii) General Manager, District Industries Centre
Chairman
Member
Member
Member
Member
Member
Member
Member
Member
Member
Special Invitee
Member Secretary
21 This notification shall come into force from the date of its publication in the
Official Gazette.
To
(BY ORDER AND IN THE NAME OF THE GOVERNOR OF TRIPURA)
~~~~i~
Principal Secretary,
Industries & Commerce
Government ofTripura
1. The Principal Secretary to Hon'ble Chief Minister, Tripura for kind
information.
2. The P.S. to Chief Secretary, Tripura for kind information
3. The Secretary-in-Charge : Power /Forest Department/ Finance/ Industries/
PWD/ Home (Fire Service)/RevenuejLawfRural Development (Panch ayats)/
Food Civil Supplies & Consumer Affairs I Health and Family Welfare/ Urban
Development/ Labour/ Co-operation/ Science, Technology & Environment
4. The Director, Industries & Commerce, Govt. ofTripura
Page I of 2
No. F.DI/TIDA/4(3I)/2019/Part~II/ [(-2 sac __
Government of Tripura ’ ) 521')
Department of Industries 81. Commerce
Khejurbagan, Agartala
Dated, Agartala the Ib— ID -2019
NOTIFICATION
In exercise of the powers conferred by subsection 1 of section 10 of the Tripura
Industries (Facilitation) Act, 2018 (Act No.5 of 2019), the Government hereby
constitutes the District Level Single Window Clearance Committee with the following
members:
(i) The District Magistrate 8:. Collector Chairman
(ii) Municipal Commissioner/CEO/E.O. of ULB of District Member
HQ
(iii) District Forest Officer Member
(iv) Inspector of Factories &, Boiler Member
(v) Jr. Scientist/ Jr. Env. Engineer, Tripura State Member
2]
Pollution Control Board
AGM, TSECL Member
) District Panchayat Officer Member
i) District Fire Officer Member
Superintendent of Taxes Member
Chief Labour Officer/ Labour Officer Member
Any other members, as and when required. Special Invitee
') General Manager, District Industries Centre Member Secretary
This notification shall come into force from the date of its publication in the
Official Gazette.
To
(AN)
(BY ORDER AND IN THE NAME OF THE GOVERNOR OF TRIPURA)
flew
Principal Secretary,
Industries & Commerce
Government of Tri ura
.The Principal Secretary to I-Ion’ble Chief Minister, Tripura for kind
information.
. The PS. to Chief Secretary, Tripura for kind information
. The Secretary-in—Charge : Power/Forest Department/Finance/Industries/
PWD/ Home (Fire Service) / Revenue/ Law/ Rural Development (Panchayats)/
Food Civil Supplies 81, Consumer Affairs / Health and Family Welfare / Urban
Development/ Labour/ Co-operation/ Science, Technology 81, Environment
The Director, Industries 85 Commerce, Govt. of Tripura
Page I of 2
5. Managing Director , TIDC Ltd
6. The DM & Collector, West Tripuraj KhowaijSepahijalajGomatijSouth
Tripura/Dhalai/Unokoti/North Tripura
7. The General Manager, DIC West Tripura/KhowaijSepahijalajGomati /South
Tripura/Dhalai/Unokoti/ North Tripura
8. All concemed.
9. The Manager , Tripura Government Press for publication in the extra ordinary
issue of the Gazette
Page 2 of2
«390
Managing Director, TIDC Ltd
.The DM 81, Collector, West Tripura/Khowai/Sepahijala/Gomati/South
Tripura/ Dhalai / Unokoti / North Tripura
. The General Manager, DIC West Tripura/Khowai/Sepahijala/Gomati / South
Tripura/ Dhalai/ Unokoti/ North Tripura
A11 concerned.
. The Manager, Tripura Government Press for publication in the extra ordinary
issue of the Gazette
Page 2 of 2
No. F.DI/TIDA/4(31)/2~19/Part-II/ l6 r C) __ ...,
1
Government of Tnpura / V S .:> 1" 'o
Department of Industries & Commerce
Khejurbagan, Agartala
Dated, Agartala the 1 b - I o - 2019
NOTIFICAT I ON
In exercise of the powers conferred by sub-section 1 and 2 of section -14 of
the Tripura Industries (Facilitation) Act, 2018 (Act No .5 of 20 19) , the Government
hereby constitutes the State Level Nodal Agency and District Level Nodal Agency
with the following members:
A. State Level Nodal Agency:
(i) Additional Director, EODB section, I&C
(ii) Officer in-Charge , MSME, I&C
(iii) Manager (Infrastructure), TIDC
(iv) Members from the SWAAGAT Cell constituted by
TIDC Ltd.
(v) Deputy Director /Manager, EODB section, I&C
B. District Level Nodal Agency:
(i) General Manager , DIC
(ii) Superintendent, DIC
(iii) UDC/LDC, DIC
(iv) Any other members , as and when required.
(v) Deputy Director /Manager j Assistant
Director /IDO ,DIC ·
Chairman
Member
Member
Special Invitee
Member
Secretary
Chairman
Member
Member
Special Invitee
Member
Secretary
2) This notification shall come into force from the date of its publication in the
Official Gazette.
To
(BY ORDER AND IN THE NAME OF THE GOVERNOR OF TRIPURA)
L
(S. Ii.t1h0lf:}L
Principal Secretary,
Industries & Commerce
Government of Tripura
1. Principal Secretary to Hon 'ble Chief Minister for kind information .
2. P.S . to Chief Secretary for kind information
3 . The Principal Secretary /PCCF /Secretary /Special Secretary /Member
Secretary- Power j Forest Department/ Finance j Industries j PWD j Home (Fire
Service)/ Revenue/ Law j Rural Development (Panchayats) j Legal Metrology j
Health and Family Welfare/ Urban Development/ Labour j Co-
operation/Pollution Control Board
Page I of2
No.F.DI/TIDA/4(31)/2019/Part-II/ .
Government of T ripura ‘ L’ l g S 34:} Q:
Department of Industries 86 Commerce
Khejurbagan, Agartala
Dated, Agartala the IQ "1 0 - 2019
NOTIFICATION
In exercise of the powers conferred by sub—section 1 and 2 of section—14 of
the Tripura Industries (Facilitation) Act, 2018 (Act No.5 of 2019), the Government
hereby constitutes the State Level Nodal Agency and District Level Nodal Agency
with the following members:
A. State Level Nodal Agency:
(i) Additional Director, EODB section, I&C Chairman
(ii) Officer in-Charge, MSME, 185C Member
(iii) Manager (Infrastructure), TIDC Member
(iv) Members from the SWAAGAT Cell constituted by Special Invitee
TIDC Ltd.
(v) Deputy Director/ Manager, EODB section, I&C Member
Secretary
B. District Level Nodal Agency:
(i) General Manager, DIC Chairman
(ii) Superintendent, DIC Member
(iii) UDC/LDC, DIC Member
(iv) Any other members, as and when required. Special Invitee
(v) Deputy Director / Manager/ Assistant Member
Director / IDO,DIC Secretary
2] This notification shall come into force from the date of its publication in the
Official Gazette.
(BY ORDER AND IN THE NAME OF THE GOVERNOR OF TRIPURA)
1m
(s. é‘filflfli
Principal Secretary,
Industries 85 Commerce
Government of Tri ura
To
1. Principal Secretary to Hon’ble Chief Minister for kind information.
2. PS. to Chief Secretary for kind information
3. The Principal Secretary/ PCCF/ Secretary/ Special Secretary/ Member
Secretary— Power/ Forest Department/Finance / Industries / PWD / Home (Fire
Service) /Revenue/Law/ Rural Development (Panchayats) / Legal Metrology/
Health and Family Welfare / Urban Development / Labour/ Co-
operation / Pollution Control Board
Page 1 of 2
4. Managing Director, TIDC Ltd
5. DM & Collector, West TripurajKhowaijSepahijalajGomatijSouth
Tripura/Dhalai/Unokoti/North Tripura
6. General Manager, DIC West TripurajKhowaijSepahijalajGomati /South
Tripura/Dhalai/Unokoti/ North Tripura
7. All concerned.
8. Manager, Tripura Government Press for publication m the extra ordinary
issue of the Gazette
Page 2 of2
F“
.‘1
Managing Director, TIDC Ltd
DM & Collector, West Tripura/ Khowai / Sepahij ala/ Gomati / South
Tripura/ Dhalai / Unokoti / North Tripura
General Manager, DIC West Tripura/Khowai/Sepahijala/Gomati /South
Tripura/ Dhalai/ Unokoti/ North Tripura
All concerned.
Manager, Tripura Government Press for publication in the extra ordinary
issue of the Gazette
Page 2 of 2