II-2 Ex. (385)—1
TAMIL NADU
GOVERNMENT GAZETTE
EXTRAORDINARY PUBLISHED BY AUTHORITY
© [Regd. No. TN/CCN/467/2012-14.
GOVERNMENT OF TAMIL NADU [R. Dis. No. 197/2009.
2018 [Price: Rs. 5.60 Paise.
No. 385] CHENNAI, THURSDAY, NOVEMBER 15, 2018 Aippasi 29, Vilambi, Thiruvalluvar Aandu - 2049
Part II—Section 2 Notifi cations or Orders of interest to a Section of the public issued by Secretariat Departments.
NOTIFICATIONS BY GOVERNMENT
SOCIAL WELFARE AND NUTRITIOUS MEAL PROGRAMME DEPARTMENT
RECONSTITUTION OF CHILD WELFARE COMMITTEE CONSTITUTED CERTAIN DISTRICT BY APPOINTING OF
NEW CHAIRPERSON AND FOUR OTHER MEMBERS IN THE STATE OF TAMIL NADU UNDER THE JUVENILE
JUSTICE (CARE AND PROTECTION OF CHILDREN) ACT, 2015.
[G.O. (D). No. 200, Social Welfare and Nutritious Meal Programme [SW8(1)],15th November 2018, äŠðC 29, M÷‹H, F¼õœÀõ˜ ݇´-2049.]
No. II(2)/SWNMP/980(c-1)/2018.
In exercise of the powers conferred by sub-section (1) of Section 27 of the Juvenile Justice (Care and Protection of Children) Act, 2015 [Central Act 2 of 2016], the Governor of Tamil Nadu hereby reconstitutes the Child Welfare Committee for Ariyalur District as detailed below:-
(1) Thiru.V. Durairajan, Kasaukottai (PO), Ambapur S.O., Ariyalur - 621 701.
Chairperson
(2) Thiru.A.R. Mohan, No.28 A, New Market Street, Ariyalur - 621 704. Member
(3) Thiru.K. Elamvazhudi, No.3/158, V.O.C. Nagar, Thirumanur - 621 715, Ariyalur District. Member
(4) Thiru.M. Pesumani, East Street, Keelaiyur (PO), Ariyalur Taluk & District - 621 707. Member
(5) Tmt.S. Pattu, No.72x8, Periyar Nagar, 1st Street, Ariyalur District - 621 704. Member
[ 1 ]
II-2 Ex. (385)—1a II-2 Ex. (385)—2 II-2 Ex. (385)—2a
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2 TAMIL NADU GOVERNMENT GAZETTE EXTRAORDINARY
[G.O. (D). No. 201, Social Welfare and Nutritious Meal Programme [SW8(1)],15th November 2018, äŠðC 29, M÷‹H, F¼õœÀõ˜ ݇´-2049.]
No. II(2)/SWNMP/980(c-2)/2018.
In exercise of the powers conferred by sub-section (1) of Section 27 of the Juvenile Justice (Care and Protection of Children) Act, 2015 [Central Act 2 of 2016], the Governor of Tamil Nadu hereby reconstitutes the Child Welfare Committee for Chennai District as detailed below:-
(1) Tmt. A.Tamilselvi, No. 290, 7th Block, Kaviarasu Kannadhasan Nagar, Kodungaiyur, Chennai - 600 118. Chairperson
(2) Selvi. R. Isabel, MCCSS, No.21, 6th Main Road, Jawahar Nagar, Chennai - 600 082. Member
(3) Tmt. B. Komala, No.153, Block No.3, 22nd Street, Nakkiran Salai, Mogappair East, Chennai - 600 037.
Member
(4) Tmt. Xavier Mary Rachel Sakunthala, B-5, Vasanth Appartments,
No.142, Mettu Street,
Aynawaram, Chennai - 600 023. Member
(5) Thiru. Francis Adaikalam, No.4/94, Viduthalai Nagar, 14th Street, S.Kolathur, Kovilambakkam, Chennai - 600 117. Member
[G.O. (D). No. 202, Social Welfare and Nutritious Meal Programme [SW8(1)],15th November 2018, äŠðC 29, M÷‹H, F¼õœÀõ˜ ݇´-2049.]
No. II(2)/SWNMP/980(c-3)/2018.
In exercise of the powers conferred by sub-section (1) of Section 27 of the Juvenile Justice (Care and Protection of Children) Act, 2015 [Central Act 2 of 2016], the Governor of Tamil Nadu hereby reconstitutes the Child Welfare Committee for Coimbatore District as detailed below:-
(1) Tmt. Priya Vijayakumar, No.1, Kamarajar Street, Blue Rock, Thotta Paguthi, No.4, Veera Pandi,
Coimbatore - 641 019. Chairperson
(2) Tmt. A.N.Meenakshee, No.119/2, Lakshmipuram Main Street, Lakshmipuram Ganapathy,
Coimbatore - 641 006.
Member
(3) Thiru. M.Sachithanandam, No.76, Sowbagya Nagar, C-Block, Aerodrome Post,
Coimbatore - 641 014.
Member
(4) Thiru.M. Prabhagaran, No.70 A, Raju Naidu Street, Sivanandha Colony,
Coimbatore District - 641 012. Member
(5) Tmt. D.L. Helan Suji, No.13, Karuppurayan Kovil Street, Sangannor Main Road,
Rathinapuri Post,
Coimbatore - 641 027.
Member
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TAMIL NADU GOVERNMENT GAZETTE EXTRAORDINARY 3
[G.O. (D). No. 203, Social Welfare and Nutritious Meal Programme [SW8(1)],15th November 2018, äŠðC 29, M÷‹H, F¼õœÀõ˜ ݇´-2049.]
No. II(2)/SWNMP/980(c-4)/2018.
In exercise of the powers conferred by sub-section (1) of Section 27 of the Juvenile Justice (Care and Protection of Children) Act, 2015 [Central Act 2 of 2016], the Governor of Tamil Nadu hereby reconstitutes the Child Welfare Committee for Dharmapuri District as detailed below:-
(1) Thiru.D. Saravanan, Kuppusamy Latha Teacher Illam, No.5/320-1, Velavan Street, Opp. to Rajaji Swimming Pool, Collectorate PO,
Dharmapuri - 636 705. Chairperson
(2) Thiru.M. Murugan, Sonnampatti Village, Hanumanthapuram Post, Palacode Taluk, Dharmapuri - 636 808. Member
(3) Thiru.S. Peter Jabasthian, Kovilur Village, Nalampalli Post, Dharmapuri - 636 807.
Member
(4) Thiru.K. Prakasam, Ambedkar Street, Venkatasamudram Post, Pappireddipatti Taluk, Dharmapuri - 636 905. Member
(5) Tmt.B. Madeeshwari, B.P.Chali Gardens, Kurinji Nagar, Dokku Bothana Halli Post, Nallampalli (TK),
Dharmapuri - 636 807.
Member
[G.O. (D). No. 204, Social Welfare and Nutritious Meal Programme [SW8(1)],15th November 2018, äŠðC 29, M÷‹H, F¼õœÀõ˜ ݇´-2049.]
No. II(2)/SWNMP/980(c-5)/2018.
In exercise of the powers conferred by sub-section (1) of Section 27 of the Juvenile Justice (Care and Protection of Children) Act, 2015 [Central Act 2 of 2016], the Governor of Tamil Nadu hereby reconstitutes the Child Welfare Committee for Dindigul District as detailed below:-
(1) Thiru.J. Arockia Samy, No.133/4, Rubavilla, A.R.Nagar, Mengles Road, Dindigul - 624 001. Chairperson
(2) Thiru.A. Duraichamy, Pugailaipatty, Madur Post, Siluvathur via, Dindigul District - 624 306. Member
(3) Tmt.P. Easwari, No. 30 A, Vivekananda Street, Goundankulam, Palani, Dindigul District - 624 601. Member
(4) Tmt.S. Selvin Mary, ICM District House, No.6, Maduari Main Road, Crawford, Trichy -620 012. Member
(5) Thiru.S. Augustine Selvaraj, Puthuyugam,
No.32, K.K.Nagar, Palani Road, Dindigul - 624 001.
Member
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[G.O. (D). No. 205, Social Welfare and Nutritious Meal Programme [SW8(1)],15th November 2018, äŠðC 29, M÷‹H, F¼õœÀõ˜ ݇´-2049.]
No. II(2)/SWNMP/980(c-6)/2018.
In exercise of the powers conferred by sub-section (1) of Section 27 of the Juvenile Justice (Care and Protection of Children) Act, 2015 [Central Act 2 of 2016], the Governor of Tamil Nadu hereby reconstitutes the Child Welfare Committee for Kancheepuram District as detailed below:-
(1) Thiru.N. Ramachandran, No.6/24, School Street, Sirudavoor Post, Via Manambathy, Kancheepuram District - 603 105. Chairperson
(2) Tmt.P.Nirmala, Moongi Paradise, Flat No.S1, No.4, Easwaran Kovil Cross Street, Urapakkam - 603 210, Kancheepuram. Member
(3) Tmt.Glory Annie, No.1A, 1st Main Road, V.G.P. Layout, Palavakkam, Chennai - 600 041, Kancheepuram District. Member
(4) Thiru.S.Sakthivel, No.91, Nadu Street, Ekanampettai Village, Kancheepuram TK & Dt. - 631 601. Member
(5) Thiru.K.Damodaran, No.1/2, Kanagambaram Street, K.K.Nagar, Peerkkankaranai, New Perungalathur, Chennai - 600 063. Member
[G.O. (D). No. 206, Social Welfare and Nutritious Meal Programme [SW8(1)],15th November 2018, äŠðC 29, M÷‹H, F¼õœÀõ˜ ݇´-2049.]
No. II(2)/SWNMP/980(c-7)/2018.
In exercise of the powers conferred by sub-section (1) of Section 27 of the Juvenile Justice (Care and Protection of Children) Act, 2015 [Central Act 2 of 2016], the Governor of Tamil Nadu hereby reconstitutes the Child Welfare Committee for Kanniyakumari District as detailed below:-
(1) Tmt.J.Rexlin jancy, No.10-62 B, Johnsi Illam, Near Amala Convent, Thuckalay (PO),
Kanniyakumari District. Chairperson
(2) Thiru.C. Clement Winsly, No.18/1, Vadalikootam, Near infant Jesus Convent, Mulagumoodu & Post,
Kanniyakumari District-629 167. Member
(3) Tmt.S. Swarnambiga No.28, Utchimahali Amman Kovil Street, Meenakshipuram, Nagarcoil - 629 001. Member
(4) Thiru.M. George David, Jisa Bhavan, Near SBT, Thuthur (PO),
Kanniyakumari District -629 176. Member
(5) Thiru.Manik Prabu No.6/32, Kanyakulam paraiyadi, Parvathipuram (post), Nagercoil, Kanniyakumari - 629 003. Member
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[G.O. (D). No. 207, Social Welfare and Nutritious Meal Programme [SW8(1)],15th November 2018, äŠðC 29, M÷‹H, F¼õœÀõ˜ ݇´-2049.]
No. II(2)/SWNMP/980(c-8)/2018.
In exercise of the powers conferred by sub-section (1) of Section 27 of the Juvenile Justice (Care and Protection of Children) Act, 2015 [Central Act 2 of 2016], the Governor of Tamil Nadu hereby reconstitutes the Child Welfare Committee for Madurai District as detailed below:-
(1) Dr. V.M. Vijaya Saravanan, B7, Jayabarath Homes, Oomatchikulam,
Madurai - 625 014.
Chairperson
(2) Thiru. J. Venkatarathinam, No.1/266 B, Anbu Nagar, Thiruppalai, Madurai - 625 014.
Member
(3) Tmt. M.R. Shanthi, Angel Home of Women's Trust, Green Cross Sevaimaiyam, Sholavandan Main Road, Thenoor Post,
Madurai - 625 402.
Member
(4) Thiru.C.Sam Jeff ry Srinivasagam, No.32, Teachers Line,
Pasumalai, Madurai - 625 004. Member
(5) Thiru. L. Shanmugam, Chairman and Secretary, Upahar Maduari & IETC, Muthupatti, Alagappan Nagar, Madurai - 625 003. Member
[G.O. (D). No. 208, Social Welfare and Nutritious Meal Programme [SW8(1)],15th November 2018, äŠðC 29, M÷‹H, F¼õœÀõ˜ ݇´-2049.]
No. II(2)/SWNMP/980(c-9)/2018.
In exercise of the powers conferred by sub-section (1) of Section 27 of the Juvenile Justice (Care and Protection of Children) Act, 2015 [Central Act 2 of 2016], the Governor of Tamil Nadu hereby reconstitutes the Child Welfare Committee for Nagapattinam District as detailed below:-
w
(1) Thiru.G. Ayyappan, No.14, Govindhan Nagar, Thenpathi, Sirkali, Nagapattinam - 609 111. Chairperson
(2) Tmt.P. Arivoli, No.2/433-2, Muthaiya Nagar, Thirvengadu (Post), Sirkali (TK), Nagapatinam - 609 114.
Member
(3) Tmt.C. Girija Devi, No.56, Kurunji Street, Tiruvalluvar Nagar, Kannan Kavi Illam, Mayiladuthurai, Nagapattinam.
Member
(4) Tmt.V.Shanthi, No.14, Govindhan Nagar, Thenpathi,Sirkali, Nagapattinam - 609 111. Member
(5) Tmt.S. Malarvizhi, No.26A, Sivasakthi Nagar, Poravachery, Ivanallur Panchayat, Nagapattinam - 611 008. Member
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[G.O. (D). No. 209, Social Welfare and Nutritious Meal Programme [SW8(1)],15th November 2018, äŠðC 29, M÷‹H, F¼õœÀõ˜ ݇´-2049.]
No. II(2)/SWNMP/980(c-10)/2018.
In exercise of the powers conferred by sub-section (1) of Section 27 of the Juvenile Justice (Care and Protection of Children) Act, 2015 [Central Act 2 of 2016], the Governor of Tamil Nadu hereby reconstitutes the Child Welfare Committee for Namakkal District as detailed below:-
(1) Tmt.S.Kokilavani, No.4/269, West Pavadi Street, Kandampalayam Post,
P. Velur Taluk, Namakkal - 637 203. Chairperson
(2) Thiru.P.Rajendran, No.1/185 Kosavampalayam, Ahagaram Colony,
Kumaramangalam Post, Tiruchengode (TK), Namakkal -637 205. Member
(3) Tmt.T. Sathyabama, No.64, Natarajapuram 1st Street, Namakkal - 637 001.
Member
(4) Thiru.A.Anthony Pushpadas, No. M3/31, Ponvizha Nagar, Trichy Road, Namakkal - 637 001. Member
(5) Thiru.M.Saravanan, No.85, Prem Nagar 2nd Street, Cauvery R.S., Paper Mill Road, Pallipalayam,
Namakkal District - 638 007. Member
[G.O. (D). No. 210, Social Welfare and Nutritious Meal Programme [SW8(1)],15th November 2018, äŠðC 29, M÷‹H, F¼õœÀõ˜ ݇´-2049.]
No. II(2)/SWNMP/980(c-11)/2018.
In exercise of the powers conferred by sub-section (1) of Section 27 of the Juvenile Justice (Care and Protection of Children) Act, 2015 [Central Act 2 of 2016], the Governor of Tamil Nadu hereby reconstitutes the Child Welfare Committee for Perambalur District as detailed below:-
(1) Dr. K. Maheswari, Bharathidasan University College, Thuraiyur Main Road, Kurumbalur, Perambalur.
Chairperson
(2) Thiru. Ayyamperumal, No.5/20, Dr.Ambedkar Nagar, Nakkasalem Post, Alathur Taluk, Perambalur District - 621 118. Member
(3) Thiru. P. Suresh Kumar, Sri Nivas Illam,
No.106-D, Sundar Nagar Main Road, Venkatesapuram Extn.,
Perambalur - 621 212.
Member
(4) Tmt. Vijayanthie, Old No. 8H/1C, New No.205/2, M.G.R.Nagar, Perambalur - 621 212.
Member
(5) Dr. S. Palanivel, Paravai (PO), Kunnam (TK) Perambalur District - 621 717. Member
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TAMIL NADU GOVERNMENT GAZETTE EXTRAORDINARY 7
[G.O. (D). No. 211, Social Welfare and Nutritious Meal Programme [SW8(1)],15th November 2018, äŠðC 29, M÷‹H, F¼õœÀõ˜ ݇´-2049.]
No. II(2)/SWNMP/980(c-12)/2018.
In exercise of the powers conferred by sub-section (1) of Section 27 of the Juvenile Justice (Care and Protection of Children) Act, 2015 [Central Act 2 of 2016], the Governor of Tamil Nadu hereby reconstitutes the Child Welfare Committee for Pudukottai District as detailed below:-
(1) Tmt.M. Stella Pushpa Rani, No.90, Sri Ponnaiah Nagar, Onangudi Post, Arimalam Via, Pudukkottai - 622 201. Chairperson
(2) Thiru.V. Murugaiah, T.S.No.4225, East, 3rd Street, Pudukkottai - 622 001. Member
(3) Thiru.S. Vincent, Door No.312, Savariyarpattinam, Nanjur Post, Kulathur Taluk, Pudukkottai - 622 502. Member
(4) Selvi.P. Kulandaiammal, Pesant Samathuvapuram, Thirumayam, Pudukkottai District. Member
(5) Tmt.S. Mallika No.64, Samathuvapuram, Vadugapatty Village, Viralimalai Post, Pudukkottai - 621 316. Member
[G.O. (D). No. 212, Social Welfare and Nutritious Meal Programme [SW8(1)],15th November 2018, äŠðC 29, M÷‹H, F¼õœÀõ˜ ݇´-2049.]
No. II(2)/SWNMP/980(c-13)/2018.
In exercise of the powers conferred by sub-section (1) of Section 27 of the Juvenile Justice (Care and Protection of Children) Act, 2015 [Central Act 2 of 2016], the Governor of Tamil Nadu hereby reconstitutes the Child Welfare Committee for Ramanathapuram District as detailed below:-
(1) Thiru.S. Thurairaj, No.5/2, Tash Villa, Kolikootu Street, Ramanathapuram.
Chairperson
(2) Tmt.M. Rajeswari, No.1/843, Vallalar Street, Bharathi Nagar,
Ramanathapuram - 623 529. Member
(3) Thiru.S. Kanagaraj, Vannangundu South, Periyapattinam via, Ramanathapuram - 623 523. Member
(4) Thiru.S. Senthil Kumar, No.38/5, Yasin Compound, Chella Perumal Street, Vellipattinam (Post), Ramanathapuram - 623 504. Member
(5) Thiru. R. Raja Gandhi, No.1/55, Perumi Illam, Manjur, Paramakudi (TK), Ramanathapuram - 623 707. Member
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[G.O. (D). No. 213, Social Welfare and Nutritious Meal Programme [SW8(1)],15th November 2018, äŠðC 29, M÷‹H, F¼õœÀõ˜ ݇´-2049.]
No. II(2)/SWNMP/980(c-14)/2018.
In exercise of the powers conferred by sub-section (1) of Section 27 of the Juvenile Justice (Care and Protection of Children) Act, 2015 [Central Act 2 of 2016], the Governor of Tamil Nadu hereby reconstitutes the Child Welfare Committee for Salem District as detailed below:-
(1) Thiru.K. Dass, No.23/117, Sastri Nagar, Annadhanapatty, Salem - 636 002.
Chairperson
(2) Tmt.K. Sumathi, Athikattanur Colony, T.Gonagapadi Post, Tharamangalam Via, Salem District - 636 502.
Member
(3) Tmt.V. Thamarai, No.262/207, Govindasamy Nagar, Gugai Erumapalayam Road, Salem - 636 015.
Member
(4) Thiru.Reynold Eliezer Benjamin, Anderson Campus,
Yercaud Road, Salem - 636 007. Member
(5) Tmt.T.Shiyamala No. 17/86, Ramar Kovil Near, West Street, Krishna Nagar, Ammapet, Salem - 636 003. Member
[G.O. (D). No. 214, Social Welfare and Nutritious Meal Programme [SW8(1)],15th November 2018, äŠðC 29, M÷‹H, F¼õœÀõ˜ ݇´-2049.]
No. II(2)/SWNMP/980(c-15)/2018.
In exercise of the powers conferred by sub-section (1) of Section 27 of the Juvenile Justice (Care and Protection of Children) Act, 2015 [Central Act 2 of 2016], the Governor of Tamil Nadu hereby reconstitutes the Child Welfare Committee for Sivagangai District as detailed below:-
(1) Thiru. A. Ramanathan, No.31, Ajeez Street, Sivagangai - 630 561. Chairperson
(2) Tmt.P. Sarala, No.1/236 A, Arasani Muthupp atti, Madurai Main Road,
Sivagangai - 630 561.
Member
(3) Thiru.A. Jeevanandam, No.180 A, Muthuppatti (Post), Sivagangai - 630 561. Member
(4) Thiru.T. Ramesh, No.2765, Alagu Nilayam, Subramaniyapuram 10th Street (South), Karaikudi,
Sivagangai - 630 003.
Member
(5) Thiru.O.Raceendrakumar, No.102, Anbu Nagar, Manamadurai, Sivagangai District - 630 606. Member
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TAMIL NADU GOVERNMENT GAZETTE EXTRAORDINARY 9
[G.O. (D). No. 215, Social Welfare and Nutritious Meal Programme [SW8(1)],15th November 2018, äŠðC 29, M÷‹H, F¼õœÀõ˜ ݇´-2049.]
No. II(2)/SWNMP/980(c-16)/2018.
In exercise of the powers conferred by sub-section (1) of Section 27 of the Juvenile Justice (Care and Protection of Children) Act, 2015 [Central Act 2 of 2016], the Governor of Tamil Nadu hereby reconstitutes the Child Welfare Committee for Theni District as detailed below:-
(1) Thiru.S.M. Suresh Kumar, No.45, Ramakaran Street, Boothipuram, Bodi Taluk, Theni - 625 531.
Chairperson
(2) Thiru.C. Nagendran, No.18/2, Kanniservaipatty Post, Chinnamanur via, Uthamapalayam Taluk, Theni District.
Member
(3) Thiru.S. Palanichamy, No.177/1E, Subban Street, Theni - 625 531.
Member
(4) Thiru.S. Chandrasekaran, Sastri Street, Lakshmipuram (Post), Periyakulam Taluk, Theni - 625 523. Member
(5) Tmt. P. Prema No.3, Manickavasagar Street, Opp. t o Kundaleeswari Kovil, Bodinayakanur - 625 513. Member
[G.O. (D). No. 216, Social Welfare and Nutritious Meal Programme [SW8(1)],15th November 2018, äŠðC 29, M÷‹H, F¼õœÀõ˜ ݇´-2049.]
No. II(2)/SWNMP/980(c-17)/2018.
In exercise of the powers conferred by sub-section (1) of Section 27 of the Juvenile Justice (Care and Protection of Children) Act, 2015 [Central Act 2 of 2016], the Governor of Tamil Nadu hereby reconstitutes the Child Welfare Committee for the Nilgiris District as detailed below:-
(1) Dr. S.J. Parameswari, Staff Quarters,
The Laidlaw Memorial School, Ketti, The Nilgiris - 643 215. Chairperson
(2) Thiru.M. Munirathinam, No.8/437, Bakkiya Nagar, Katta Bettu Post, Udhagamandalam Taluk, The Nilgiris 643 214. Member
(3) Thiru.R. Shanmuganandan, No.27/15A, Mettupalayam Road, Kotagiri - 643 217,
The Nilgiris.
Member
(4) Thiru.M.Kannan, No.100, Pandu Line, Tent Hill, Coonoor - 643 102,
The Nilgiris District. Member
(5) Selvi. Y. Mary Sagayee Sebastina, No.30/263, Nethaji Nagar, Fingerpost, Ootacamund - 643 001,
The Nilgiris.
Member
II-2 Ex. (385)—3 II-2 Ex. (385)—3a
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10 TAMIL NADU GOVERNMENT GAZETTE EXTRAORDINARY
[G.O. (D). No. 217, Social Welfare and Nutritious Meal Programme [SW8(1)],15th November 2018, äŠðC 29, M÷‹H, F¼õœÀõ˜ ݇´-2049.]
No. II(2)/SWNMP/980(c-18)/2018.
In exercise of the powers conferred by sub-section (1) of Section 27 of the Juvenile Justice (Care and Protection of Children) Act, 2015 [Central Act 2 of 2016], the Governor of Tamil Nadu hereby reconstitutes the Child Welfare Committee for Thoothukudi District as detailed below:-
(1) Thiru.C. Thampson Deva Sahayam, No.4/35, Near CSI Church, Anandapuram (PO), Sathankulam (TK), Thoothukudi - 628 701.
Chairperson
(2) Thiru. P. Alagu Sundararaj, No.8, Kaliamman Kovil Street, Ettayapuram (Post) & Taluk, Thoothukudi - 628 902. Member
(3) Thiru.P. Tamil Selvam, No.1/190, Kattalan Kulam (Post), Vanaramutty, Kovilpatty (TK), Thoothukudi. Member
(4) Tmt.Mesina Liberty Fernando, No.1/491, "Xavier",
Shanthi Nagar,Veerapandianpattinam, Thoothukudi - 628 216.
Member
(5) Thiru.A. John Suresh, Catholice Bishop House, No.82, G.C. Road,
Thoothukudi - 628 001. Member
[G.O. (D). No. 219, Social Welfare and Nutritious Meal Programme [SW8(1)],15th November 2018, äŠðC 29, M÷‹H, F¼õœÀõ˜ ݇´-2049.]
No. II(2)/SWNMP/980(c-19)/2018.
In exercise of the powers conferred by sub-section (1) of Section 27 of the Juvenile Justice (Care and Protection of Children) Act, 2015 [Central Act 2 of 2016], the Governor of Tamil Nadu hereby reconstitutes the Child Welfare Committee for Tiruvallur District as detailed below:-
(1) Tmt.Vanaja Muralidharan, No.4, Jayaram Nagar, 1st Main Road,
Kolathur, Chennai - 600 099. Chairperson
(2) Tmt.K. Sunitha, B-6, G.F.1st Block, Shanthi Sagar Appartments, No.2, R.K.Salai, Valasaravakkam, Chennai - 600 087.
Member
(3) Thiru.A.A.Kingston, No.1/160 A, Perumal Kovil Street, Kasuva Village, Pakkam Post, Thiruvallur District - 602 024. Member
(4) Thiru.M. Kanagaraj, No.647, TNHB, Perumalpattu, Thiruvallur District - 602 024. Member
(5) Thiru.M. Gajapathi, No.4/778, Dr.Radhakrishnan Street, Teachers Colony, Poonga Nagar, Tiruvallur - 602 001.
Member
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TAMIL NADU GOVERNMENT GAZETTE EXTRAORDINARY 11
[G.O. (D). No. 220, Social Welfare and Nutritious Meal Programme [SW8(1)],15th November 2018, äŠðC 29, M÷‹H, F¼õœÀõ˜ ݇´-2049.]
No. II(2)/SWNMP/980(c-20)/2018.
In exercise of the powers conferred by sub-section (1) of Section 27 of the Juvenile Justice (Care and Protection of Children) Act, 2015 [Central Act 2 of 2016], the Governor of Tamil Nadu hereby reconstitutes the Child Welfare Committee for Tiruvarur District as detailed below:-
(1) Thiru.C. Jeevanandham, No.31, K.T.R. Estate, Tiruvarur-610 001 (PO & District). Chairperson
(2) Thiru.P. Manohar, Maniyankudi, Vadagudi (Post), Nannilam (TK), Tiruvarur District - 610 105. Member
(3) Thiru.K. Baskar, No.1/38, B.Main Road, Katchanam (PO), Thiruturaipoondi (TK), Tiruvarur (DT) - 610 201. Member
(4) Tmt.N. Sangeetha, G.T.Illam, No.3/4, Sannathi Street, Thiruthuraipoondi (TK),
T iruvarur District - 614 713. Member
(5) Thiru.K. Arokiyasamy, No.4/222, Care Colony Street, Ponnirai and Post, Alathambadi Village, Thiruthuraipoondi (TK),
Tiruvarur District - 610 203. Member
[G.O. (D). No. 221, Social Welfare and Nutritious Meal Programme [SW8(1)],15th November 2018, äŠðC 29, M÷‹H, F¼õœÀõ˜ ݇´-2049.]
No. II(2)/SWNMP/980(c-21)/2018.
In exercise of the powers conferred by sub-section (1) of Section 27 of the Juvenile Justice (Care and Protection of Children) Act, 2015 [Central Act 2 of 2016], the Governor of Tamil Nadu hereby reconstitutes the Child Welfare Committee for Tiruchirappalli District as detailed below:-
(1) Tmt. R. Kamala, No.170, Bharathi Nagar, 8th Cross Street, Vayaloor Road, Tiruchirappalli - 620 017. Chairperson
(2) Dr. M.Gnanavel, Pearl Cottage, No.93, Highways Colony, Subramaniyapuram,
Tiruchirappalli - 620 020.
Member
(3) Tmt.D. Arulselvi, No.84, Shanthi Niketan Avenue, Rettai Vaikkal,
Tiruchirappalli - 620 102. Member
(4) Thiru.N. Krishnamurthy, No.11, Second cross, Vinayaga Nagar, Karumandapam,
Tiruchirappalli - 620 001. Member
(5) Dr. F.Carter Premraj, No.F3, N.J.Residency, Offi cers Colony, Puthur, Tiruchirappalli - 620 017. Member
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[G.O. (D). No. 222, Social Welfare and Nutritious Meal Programme [SW8(1)],15th November 2018, äŠðC 29, M÷‹H, F¼õœÀõ˜ ݇´-2049.]
No. II(2)/SWNMP/980(c-22)/2018.
In exercise of the powers conferred by sub-section (1) of Section 27 of the Juvenile Justice (Care and Protection of Children) Act, 2015 [Central Act 2 of 2016], the Governor of Tamil Nadu hereby reconstitutes the Child Welfare Committee for Vellore District as detailed below:-
(1) Thiru.G. Kalaivanan, No.74, Ponnampatti Road, Sedukarai (Post), Gudiyattam, Vellore - 635 803.
Chairperson
(2) Tmt.G. Geetha Sargunaraj, No.5/394, Bharathi Nagar (Extension), Ranipet, Vellore - 632 403. Member
(3) Thiru.Samonsripatham, No.8, 10th East Cross Road, Gandhi Nagar, Vellore - 632 006. Member
(4) Tmt.R. Deva Arokia Mary, No.178-A, Thennamara Street, Palavansathukuppam,
Vellore - 632 002.
Member
(5) R.P. David Baskaran, No.1586/1, 1st Main Raod, Phase -II, (Near St.Pauls School), Sathuvachari, Vellore - 632 009. Member
[G.O. (D). No. 223, Social Welfare and Nutritious Meal Programme [SW8(1)],15th November 2018, äŠðC 29, M÷‹H, F¼õœÀõ˜ ݇´-2049.]
No. II(2)/SWNMP/980(c-23)/2018.
In exercise of the powers conferred by sub-section (1) of Section 27 of the Juvenile Justice (Care and Protection of Children) Act, 2015 [Central Act 2 of 2016], the Governor of Tamil Nadu hereby reconstitutes the Child Welfare Committee for Villupuram District as detailed below:-
(1) Thiru.N. Sasikumar, No.3/45, East Street, Anaivari, Irundai Post, Ulunderpet Taluk, Villupuram District - 607 204. Chairperson
(2) Tmt.R. Muthu Lakshmi, No.11 B, 4th Cross Street, Rajendira Nagar, Gingee, Villupuram - 604 202. Member
(3) Thiru.M. Sundaravadivelu, Old No.2/1053, Ramachandra Raja Street, New No.27/536, Nithyananda Nagar, Vazhudareddy, Villupuram.
Member
(4) Thiru.S. Lourdu Xavier, No.12, Marakkanam Road, Manur, Athur (PO), Tindivanam (TK),
Villupuram - 604 001.
Member
(5) Thiru.V. Muruganandam, No.38, High School Street, Kandachipuram, Thirukovilur Taluk, Villupuram District - 605 701. Member
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[G.O. (D). No. 224, Social Welfare and Nutritious Meal Programme [SW8(1)],15th November 2018, äŠðC 29, M÷‹H, F¼õœÀõ˜ ݇´-2049.]
No. II(2)/SWNMP/980(c-24)/2018.
In exercise of the powers conferred by sub-section (1) of Section 27 of the Juvenile Justice (Care and Protection of Children) Act, 2015 [Central Act 2 of 2016], the Governor of Tamil Nadu hereby reconstitutes the Child Welfare Committee for Virudhunagar District as detailed below:-
(1) Tmt.S. Kalarani, No.3/45, North Street, Meesalur (PO), Virudhunagar - 626 003.
Chairperson
(2) Tmt.C.Gomathi, No.6/926E, ITPT Colony, Karuppusamy Nagar, Virudhunagar - 626 001. Member
(3) Thiru.A.Veluchamy, No.1/1058, Gandhi Nagar, Mallanginar Road, Virudhunagar - 626 201. Member
(4) Thiru.R. Sakkaravarthi, No.163/205, North Street, Kottaipatti, Srivilliputhur Post and Taluk, Virudhunagar District - 626 125. Member
(5) Thiru.S. Sathish Kumar, No.11, Seethakathi Street, Virudhunagar.
Member
K. MANIVASAN,
Principal Secretary to Government.
PRINTED AND PUBLISHED BY THE DIRECTOR OF STATIONERY AND PRINTING, CHENNAI
ON BEHALF OF THE GOVERNMENT OF TAMIL NADU
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