II-2 Ex. (412)
TAMIL NADU
GOVERNMENT GAZETTE
EXTRAORDINARY PUBLISHED BY AUTHORITY
© [Regd. No. TN/CCN/467/2012-14.
GOVERNMENT OF TAMIL NADU [R. Dis. No. 197/2009.
2018 [Price: Rs. 1.60 Paise.
No. 412] CHENNAI, TUESDAY, DECEMBER 18, 2018 Margazhi 3, Vilambi, Thiruvalluvar Aandu-2049
Part II—Section 2 Notifi cations or Orders of interest to a Section of the public issued by Secretariat Departments.
NOTIFICATIONS BY GOVERNMENT
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SOCIAL WELFARE AND NUTRITIOUS MEAL PROGRAMME DEPARTMENT
NOTIFICATIONS UNDER THE JUVENILE JUSTICE (CARE AND PROTECTION OF CHILDREN) ACT.
RECONSTITUTION OF CHILD WELFARE COMMITTEE IN CUDDALORE DISTRICT BY APPOINTMENT OF
A CHAIRPERSON AND TWO OTHER MEMBERS UNDER THE ACT.
[G.O. (D) No. 236, Social Welfare and Nutritious Meal Programme [SW8(1)], 18th December 2018, ñ£˜èN 3, M÷‹H, F¼õœÀõ˜ ݇´-2049.]
No. II(2)/SWNMP/1036(e-1)/2018.
In exercise of the powers conferred by sub-section (1) of Section 27 of the Juvenile Justice (Care and Protection of Children) Act, 2015 [Central Act 2 of 2016], the Governor of Tamil Nadu hereby reconstitutes the Child Welfare Committee for Cuddalore District as detailed below:-
(1) Thiru. S. Henry Lawrance, No.57, Ratchagar Nagar, Semmandalam,
Cuddalore - 607 001.
Chairperson
(2) Dr. G. Shanthi, No.12, II Line, NLC Offi cer Nagar, Vadalur - 607 303,
Cuddalore District.
Member
(3) Thiru. P. Thirugnana Sambandam, No.3, Vadakkuthurai,
Parangipettai Post & TK,
Chidambaram - 608 502.
Cuddalore District.
Member
The Orders appointing two other Members will be issued separately.
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2 TAMIL NADU GOVERNMENT GAZETTE EXTRAORDINARY
RECONSTITUTION OF CHILD WELFARE COMMITTEE IN ERODE DISTRICT BY APPOINTMENT OF
A CHAIRPERSON AND THREE OTHER MEMBERS UNDER THE ACT.
[G.O. (D) No. 237, Social Welfare and Nutritious Meal Programme [SW8(1)], 18th December 2018, ñ£˜èN 3, M÷‹H, F¼õœÀõ˜ ݇´-2049.]
No. II(2)/SWNMP/1036(e-2)/2018.
In exercise of the powers conferred by sub-section (1) of Section 27 of the Juvenile Justice (Care and Protection of Children) Act, 2015 [Central Act 2 of 2016], the Governor of Tamil Nadu hereby reconstitutes the Child Welfare Committee for Erode District as detailed below:-
(1) Thiru. E.M. Ashok, No.133, Sathy Road, Opp. Bus stand,
Erode District - 638 003. Chairperson
(2) Tmt. N. Kalaiselvi, No.80/20, Palace Arcade Apartment, I Phase, Sanku Nagar,
Erode - 638 011.
Member
(3) Thiru. R. Karnan Kamaraj, No.21, C JGS House, Thimmayanpudur, Rengasamudram Post, Sathiyamangalam, Erode - 638 402.
Member
(4) Thiru. M. Saravanan, No. A9, Sampath Nagar, 1st Floor, Near Kongu Kalai Arangam, Erode - 638 011.
Member
The Orders appointing one other Member will be issued separately.
RECONSTITUTION OF CHILD WELFARE COMMITTEE IN TIRUNELVELI DISTRICT BY APPOINTMENT OF
A CHAIRPERSON AND THREE OTHER MEMBERS UNDER THE ACT.
[G.O. (D) No. 238, Social Welfare and Nutritious Meal Programme [SW8(1)], 18th December 2018, ñ£˜èN 3, M÷‹H, F¼õœÀõ˜ ݇´-2049. ]
No. II(2)/SWNMP/1036(e-3)/2018.
In exercise of the powers conferred by sub-section (1) of Section 27 of the Juvenile Justice (Care and Protection of Children) Act, 2015 [Central Act 2 of 2016], the Governor of Tamil Nadu hereby reconstitutes the Child Welfare Committee for Tirunelveli District as detailed below:-
(1) Thiru. J.E.J. Chandrakumar, No.362B, Church Street, Sankar Nagar,
Tirunelveli - 627 357. Chairperson
(2) Thiru. R.S.K. Durai, 84B/1, 20th Street, Rahmath Nagar, Palayamkottai, Tirunelveli District - 627 002. Member
(3) Dr. M. Vaikuntalakshmi, No.16, Perumal South Car Street, Tirunelveli Junction - 627 001. Member
(4) Thiru. L. Viswanathan, No.B6, Vanavil Colony, Anbu Nagar, Maharajanagar Post, Tirunelveli - 627 011. Member
The Orders appointing one other Member will be issued separately.
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TAMIL NADU GOVERNMENT GAZETTE EXTRAORDINARY 3
PRINTED AND PUBLISHED BY THE DIRECTOR OF STATIONERY AND PRINTING, CHENNAI
ON BEHALF OF THE GOVERNMENT OF TAMIL NADU
RECONSTITUTION OF CHILD WELFARE COMMITTEE IN TIRUVANNAMALAI DISTRICT BY APPOINTMENT OF A
NEW CHAIRPERSON AND TWO OTHER MEMBERS UNDER THE ACT.
[G.O. (D) No. 239, Social Welfare and Nutritious Meal Programme [SW8(1)], 18th December 2018, ñ£˜èN 3, M÷‹H, F¼õœÀõ˜ ݇´-2049.]
No. II(2)/SWNMP/1036(e-4)/2018.
In exercise of the powers conferred by sub-section (1) of Section 27 of the Juvenile Justice (Care and Protection of Children) Act, 2015 [Central Act 2 of 2016], the Governor of Tamil Nadu hereby reconstitutes the Child Welfare Committee for Tiruvannamalai District as detailed below:-
1. Tmt. G. Lakshmi, No.15C/3, TNHB, Anna Nagar, Tiruvannamalai District - 606 601. Chairperson
2. Thiru. A.Manimaran MIG No. 181/300, TNHB, Thamarai Nagar, Thiruvannamalai - 606 601. Member
3. Tmt. A.B.Sharmila, No.15/1, New Vaniyakula Street, Tiruvannamalai District. Member
The Orders appointing two other Members will be issued separately.
K. MANIVASAN,
Principal Secretary to Government.
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