In this Act,
(a) authority means the River Valley Development Authority established under section 3
(b) ACT Mean the Uttaranchal River Valley (Development and Management) Act, 2005.
(c) Bhagirathi River Valley means the basin of the Bhagirathi, Bhilangana rivers and their tributaries up to Deoprayag, in downstream and Gangotri upto Gomukh in Upstream in the Districts of Tehri and Uttarkashi of Uttaranchal and shall include such other areas adjacent thereto, as the State Government may, by notification, specify.
(d) Basin means the entire catchment area of the Valley.
(e) Catchment area means such area at a distance of 100 meters which may extend to 200 meters on either side of the River upstreams and downstreams or Reservoir, from its bank at such length as may be determind by the Executive committee.
(f) Command area means such area in a River Valley as may be determind by the Executive committee.
(g) Development Agency means any Government Department or Institution or other agency engaged in the work of the development of the River Valley.
(h) Executive Committee mean the Committee Constituted under Sub-Section (5) of Section 3 of this Act,
(i) Government means the State Government of Uttaranchal.
(j) Member means a member of the Authority and includes its Chairman and Vice Chairman.
(k) Sector means Geographical and Functional areas to be undertaken for the purpose of development and includes
(a) Geographical Area means an area comprising municipal bodies and zila panchayats etc.
(b) Functional Area means an item for development and includes agriculture, road, bridge, industry, irrigation, transport, watershed, communication, housing, tourism, health, boating, Fishing and matters related thereto.
(l) River Valley includes the basin of the rivers and their tributaries upstream and downstream including catchment area & command area of a Dam or Reservoir .
(m) words and expressions used in this Act but not defined, shall have the meanings respectively assigned to them in the Uttar Pardesh Urban Planning and Development Act, 1973.
CHAPTER II
Establishment of River Valley Development Authority