Preamble
Tamil Nadu Co-operative Societies (Amendment) Act, 2002*
| [Tamil Nadu Act No. 9 of 2002] | [20th May, 2002] |
An Act further to amend the Tamil Nadu Co-operative Societies Act, 1983
Be it enacted by the Legislative Assembly of the State of Tamil Nadu in the Fifty-third Year of the Republic of India as follows:-
Section 1. Short title and commencement
1. Short title and commencement.- (1) This Act may be called the Tamil Nadu Co-operative Societies (Amendment) Act, 2002.
(2) It shall come into force at once.
Section 2. Amendment of section 89
2. Amendment of section 89.- In section 89 of the Tamil Nadu Co-operative Societies Act, 1983 (Tamil Nadu Act 30 of 1983), in the proviso to sub-section (1), for the expression "one year", the expression "two years" shall be substituted.