Kerala act 018 of 2003 : Kerala Agricultural Workers' (Amendment) Act, 2003

Preamble

[Kerala Act No. 18 of 2003]

An Act further to amend the Kerala Agricultural Workers' Act, 1974

Whereas it is expedient further to amend the Kerala Agricultural Workers' Act, 1974, for the purpose hereinafter appearing;

Be it enacted in the Fifty-fourth Year of the Republic of India as follows:-

Section 1. Short title and commencement

1. Short title and commencement.- (1) This Act may be called the Kerala Agricultural Workers' (Amendment) Act, 2003.

(2) It shall come into force at once.

Section 2. Amendment of section 9

2. Amendment of section 9.- In section 9 of the Kerala Agricultural Workers' Act, 1974 (Act 18 of 1974), in sub-section (2), for the words "two rupees", the words "five rupees" shall be substituted.

SECTIONS