Preamble
Himachal Pradesh Lokayukta (Sixth Amendment) Act, 1994*
| [Himachal Pradesh Act No. 17 of 1994]1 | [12th November, 1994] |
An Act further to amend the Himachal Pradesh Lokayukta Act, 1983 (Act No. 17 of 1983).
Be it enacted by the Legislative Assembly of Himachal Pradesh in the Forty-fifth Year of the Republic of India as follows:-
Section 1. Short title
1. Short title.- This Act may be called the Himachal Pradesh Lokayukta (Sixth Amendment) Act, 1994.
Section 2. Amendment of Seconds Schedule
2. Amendment of Seconds Schedule.- In the Himachal Pradesh Lokayukta Act, 1983, in the Second Schedule, in the proviso:-
(i) in clause (b), the word "and" shall be deleted; and
(ii) clause (c) shall be deleted.