Preamble
Himachal Pradesh Courts (Amendment) Act, 2001*
| [Himachal Pradesh Act No. 16 of 2001]1 | [18th September, 2001] |
An Act further to amend the Himachal Pradesh Courts Act, 1976 (Act No. 23 of 1976).
Be it enacted by the Legislative Assembly of the Himachal Pradesh in the Fifty-second Year of the Republic of India, as follows:-
Section 1. Short title
1. Short title.- This Act may be called the Himachal Pradesh Courts (Amendment) Act, 2001.