Arunachal Pradesh act 001 of 1978 : Contingency Fund of the Union Territory of Arunachal Pradesh (Determination of Amount) Act, 1977

Department
  • Department of LAW AND JUDICIAL
Ministry
  • Ministry of Health and Family Welfare
Summary

EOG

Enforcement Date

24 Feb 1978

6 THE CONTINGENCY FUND OF THE UNION TERRITORY OF ARUNACHAL PRADESH (DETERMINATION OF AMOUNT) ACT, 1977 ACT NO. 1 OF 1978 (Received the assent of the |... Governor on 24th February, 1978) AN ACT to determine the amount of the Contingency Fund of the Union Territory of Arunachal Pradesh. Be it enacted by the Legislative Assembly of Arunachal Pradesh in the Twenty-eight Year of the Republic of India as follows :- Short titie. 1. This Act may be called the Contingency Fund of the Union Territory of Arunachal Pradesh (Determination of Amount) Act, 1977. Determination 2. There shall be paid into the contingency Fund of the of arnount. Union Territory of Arunachal Pradesh a sum of Rupees ten lakhs from and out of the Consolidated Fund of Arunachal Pradesh Note : Published in the Arunachal Pradesh Gazette, Extraordinary,” No. 60, Dated March 1, 1978.

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