Furkan Ilahi v. State of U.P. and Another

HIGH COURT OF JUDICATURE AT ALLAHABAD

CRIMINAL APPEAL No. - 10042 of 2025

Court No. - 87

HON'BLE ANIL KUMAR-X, J.

1. Bail is granted. Appeal is allowed.

2. For orders, see order of date passed in Criminal Appeal No.9437 of

2025 (Aznan Khan vs. State of U.P. & Anr.).

November 24, 2025 SK

Versus

Counsel for Appellant(s) : Amar Jeet Singh Counsel for Respondent(s) : G.A.

(Anil Kumar-X,J.)

Furkan Ilahi .....Appellant(s)

State of U.P. and Another .....Respondent(s)