WP Crl. No. 674 of 2025
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 26-08-2025
CORAM
THE HONOURABLE MR JUSTICE N. SATHISH KUMAR
WP Crl. No. 674 of 2025
1. KAMALA
W/o. Purushothaman, Appellant(s) Vs
1. The State, rep by The Home Department rep by its Secretary Home Department, Secretariat, Fort St-George, Chennai.
2.The Commissioner of Police Huzur road, Uppilipalayam,
Coimbatore-641018.
3.The Deputy Commissioner of Police No.5, Near Race Course,
Dr. Abdur Rahim Road, Coimbatore-641018. 4.The Assistant Commissioner of Police Kattur Police Station, Gandhipuram, Coimbatore, Tamil Nadu-641012.
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5.The Inspector of Police CCB- Police Station, 62, Old Post Office Road, Near Railway Station,
Opp.Collector Office, Gopalapuram Coimbatore, Tamil Nadu-641018. 6.The Inspector of Police
B-4 Race Course Police Station, Government Arts College Road, Near KG Hospital,
Opp. Court, Gopalapuram, Coimbatore, Tamil Nadu-641018.
7.The Inspector of Police
Rathinapuri Police Station Road, Rathinpuri, Coimbatore, Tamil Nadu-641027.
8.The Inspector of Police
Saibaba Colony Police Station, No.109, Ramalingam Colony, Saibaba Colony, Coimbatore, Tamil Nadu-641011.
9.The Inspector of Police
Thudiyalur Police Station, Thudiyalur, Coimbatore, Tamil Nadu 641037.
10.The Inspector of Police
Trichy Kovai Main Road,
near the Pillaiyar Kovil, Sulur, Coimbatore-641402.
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11.The Inspector of Police Palamalai Road, Periyanaickenpalayam, Coimbatore, Tamil Nadu-641020. Respondent(s)
PRAYER: Writ Petition (Crl.) filed under Article 226 of Constitution of India to direct the respondents not to harass the petitioner by arresting her son Dilli@ Dhiljith S/o. Purushothaman in any other FIR(s) registered or likely to be registered without following the due process of law.
For Petitioner: Mr.M.Ramesh
For Respondents: Mr.R.Vinothraja,
Govt. Adv. (Crl.Side)
for R1 to R11
ORDER
Today, when the matter is listed for hearing, the learned counsel for the petitioner seeks permission of this court to withdraw the writ petition and he has also made an endorsement to that effect.
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2. Recording the submission and the endorsement made by the learned counsel for the petitioner, this writ petition is dismissed as withdrawn.
26-08-2025
Index:Yes/No Internet:Yes Neutral Citation:Yes/No
MRP
To
1.The Secretary, Home Department Secretariat, Fort St-George, Chennai. 2.The Commissioner of Police Huzur road, Uppilipalayam, Coimbatore-
641018.
3.The Deputy Commissioner of Police No.5, Near Race Course,
Dr. Abdur Rahim Road,
Coimbatore-641018.
4.The Assistant Commissioner of Police Kattur Police Station, Gandhipuram, Coimbatore, Tamil Nadu-641012.
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5.The Inspector of Police CCB- Police Station, 62, Old Post Office Road, Near Railway Station,
Opp.Collector Office, Gopalapuram Coimbatore, Tamil Nadu-641018. 6.The Inspector of Police
B-4 Race Course Police Station, Government Arts College Road, Near KG Hospital, Opp. Court, Gopalapuram, Coimbatore,
Tamil Nadu-641018.
7.The Inspector of Police
Rathinapuri Police Station Road, Rathinpuri, Coimbatore, Tamil Nadu-641027.
8.The Inspector of Police
Saibaba Colony Police Station, No.109, Ramalingam Colony, Saibaba Colony, Coimbatore, Tamil Nadu-641011.
9.The Inspector of Police
Thudiyalur Police Station, Thudiyalur, Coimbatore, Tamil Nadu 641037.
10.The Inspector of Police
Trichy Kovai Main Road, near the Pillaiyar Kovil, Sulur,
Coimbatore-641402.
11.The Inspector of Police
Palamalai Road, Periyanaickenpalayam, Coimbatore, Tamil Nadu-641020.
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N.SATHISH KUMAR J.
MRP
WP Crl. No. 674 of 2025 26-08-2025
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